Sh. Guman Singh vs Singh
2022 Latest Caselaw 9124 HP

        IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                       ON THE DAY OF 7th NOVEMBER, 2022




                                                                                                  .
                                                       BEFORE





                 HON'BLE MR. JUSTICE AJAY MOHAN GOEL

                                    CIVIL SUIT NO. 07 of 2020





          SH. GUMAN SINGH, S/O SH. SHER SINGH CHAUHAN,
          AGED ABOUT 36 YEARS, R/O VILLAGE THANOG, PO
          OLWA, TEHSIL ANI, DISTRICT KULLU, H.P.





                                                                                           ...PLAINTIFF

          (BY MR. PEEYUSH VERMA, ADVOCATE)

          AND

          SH. RAMINDER PAL SINGH, S/O SARDAR SANTOKH

          SINGH, R/O SATGURU BUILDING, WARYAM SINGH
          ESTATE, DHALLI, SHIMLA-12, H.P.

                                                                                    ...DEFENDANT...



          (MR. DHEERAJ KANWAR, ADVOCATE)

          1 WHETHER APPROVED FOR REPORTING?




               This petition coming on for orders this day, the Court
          passed the following :





                                  ORDER

In view of the enhancement of pecuniary

jurisdiction of the Court, vide notification dated 17.10.2022,

this Civil Suit is disposed of by ordering transfer of the suit to

the Court of learned Senior Civil Judge, Shimla, District

Shimla, H.P. before whom the parties shall appear on

Whether reporters of Local Papers may be allowed to see the judgment ? Yes.

15.03.2023, who thereafter, may assign the case to the

appropriate Court.

( Ajay Mohan Goel)

.

                                                 Judge





    7th November, 2022
    (Rishi)





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