Citation : 2022 Latest Caselaw 4003 HP
Judgement Date : 31 May, 2022
Moti Lal & others vs. Shankar Kumar
.
Civil Revision No. 9 of 2019
31.05.2022 Present: Mr. Ashok Kumar Thakur, Advocate, for the petitioners.
Mr. Atul Jhingan, Advocate, for the respondent.
Arguments heard. Judgment reserved.
May 31, 2022 r to (Vivek Singh Thakur) Judge
(veena)
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