Prem Dutt vs Electricity Board Ltd. Vidyut
2022 Latest Caselaw 3652 HP

                IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
                           ON THE 20th DAY OF MAY, 2022
                                      BEFORE
                        HON'BLE MR. JUSTICE SATYEN VAIDYA
                       CONTEMPT PETITION (CIVIL) No. 4 of 2022
    Between:-




                                                                .
    PREM DUTT, S/O SH. HUKMI RAM,





    R/O BOROR (177) KOTIBHUNCH,
    SIRMOUR, HIMACHAL PRADESH.
                                                     ....PETITIONER





            (SH. PARVEEN CHANDEL, ADVOCATE)

                                AND

    MANOJ KUMAR, EXECUTIVE DIRECROT
    (PERSONNEL), HIMACHAL PRADESH STATE





    ELECTRICITY BOARD LTD. VIDYUT
    BHAWAN, SHIMLA-171004.
                                               ....RESPONDENT

            (SH. VIKRANT THAKUR, ADVOCATE.)

            This petition coming on for orders this day, the Court

    passed the following:

                          ORDER

Learned counsel for the respondent submits that the

judgment passed by this Court has been duly complied with.

Confronted with this, learned counsel for the petitioner

has not denied the factual position.

In view of the above position, no further orders are

required to be passed in this petition and the same is accordingly

disposed of.

                                               (Satyen Vaidya)
    20th   May, 2022                               Judge
           (kck)