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Virender Singh vs . State Of H.P.
2022 Latest Caselaw 3644 HP

Citation : 2022 Latest Caselaw 3644 HP
Judgement Date : 20 May, 2022

Himachal Pradesh High Court

Virender Singh vs . State Of H.P. on 20 May, 2022

Bench: Ajay Mohan Goel

Virender Singh vs. State of H.P.

.

Cr. Appeal No. 558 of 2021

20.05.2022 Present: Mr. H.R. Jhingta, Advocate for the appellant.

M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with Mr. Amit Kumar Dhumal, Deputy Advocate General and Mr. Manoj Bagga, Assistant Advocate General for the respondents-State.

r to Arguments heard. Judgment reserved.

(Ajay Mohan Goel) Judge

May 20, 2022 (narender)

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