Citation : 2022 Latest Caselaw 3639 HP
Judgement Date : 20 May, 2022
Vikas Kumar vs. State of HP
.
Cr.MMO No. 44 of 2020
20.05.2022 Present: Mr. Anuj Nagi, Advocate for the petitioners.
Ms. Divya Sood, Deputy Advocate General, for respondents No. 1 and 2.
Ms. Shavani Advocate vice Mr. Ashish Verma, Advocate for respondent No.3.
Arguments heard. Judgment reserved.
May 20, 2022 (Vivek Singh Thakur)
(ms) Judge
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