8 vs M/S Aradhana Wines A/W Connected ...
2022 Latest Caselaw 3111 HP

.

State of HP and Ors. V. M/s Aradhana Wines a/w connected matters

RP No. 108 of 2022 with RP Nos. 113, 119, 120, 121, 128, 129, 130, 131, 132, 133, 134, 135, 136, 141, 142, 143,

144, 145, 146, 147, 148, 150, 151, 152, 154, 155, 156, 157, 158, 159 & 160 of 2021 and RP Nos.14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 48, 50, 51, 52, 53, 54, 55, 56, 57, 58, 59, 60, 61, 62, 63,

64, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81, 82, 83, 84, 85, 86, 87, 88, 89, 91, 92, 93, 94, 95, 95, 96, 97, 119, 120, 121, 123, 124, 125, 126, 127, 128, 129, 130, 131, 132, 133, 134, 135, 136, 137, 138, 139, 140, 141, 142, 143, 144, 145, 146, 147, 148, 149,

150, 151, 152, 153, 154, 155, 156, 157, 158, 159, 160,

161, 162, 163, 164, 165, 166, 167, 168, 169, 170, 171, 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 189, 190, 191, 192, 193, 194, 195, 196, 197, 198, 199, 200, 201, 202, 203, 204, 205, 206, 207, 208, 209, 210, 211, 212, 213, 214, 215,

216, 219, 221, 222, 223, 224, 225, 226, 227 and 228 of

10.5.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate General for the petitioner(s)-State.

Learned Senior Additional Advocate General

submits that Review Petitions have been filed in the

judgment arising out of the writ petitions, but lead case

would be CMP.M No. 452 of 2021, which is not listed today.

Office to list CMP.M No. 452 of 2021 as the lead case

alongwith aforesaid matters on 30.5.2022.

( Mohammad Rafiq ), Chief Justice

( Sandeep Sharma ), Judge 10th May, 2022 Manjit