Jbt/El. Ed. vs . State Of H.P. & Others
2022 Latest Caselaw 2533 HP

JBT/El. Ed. Vs. State of H.P. & Others

.

RP No. 11 of 2022 a/w CWP Nos.1359,

1541 of 2022 and RP No.10 of 2022. RP NO. 11 of 2022.

02.05.2022 Present: Abhimanyu Rathore, Advocate for the petitioner.

Mr. Shiv Pal Manahas, Vinod Thakur, Addl. A.G. with Mr. Bhupender Thakur & Yudhvir

Singh Thakur, Dy. A.G., for respondents No.1, 2 and 6 to 17.

Mr. Abhishek Thakur, Advocate vice Mr. r Kush Sharma, Advocate for the intervener.

CWP No. 1359 of 2022.

Petitioner in person.

Mr. Shiv Pal Manahas, Vinod Thakur, Addl.

A.G. with Mr. Bhupender Thakur & Yudhvir Singh Thakur, Dy. A.G., for the respondents- State.

Mr. Angrej Kapoor, Advocate for respondent No.3.

CWP No. 1541 of 2022.

Mr. Neel Kamal Sharma, Advocate for the

petitioner.

Mr. Angrej Kapoor, Advocate for the respondent-Commission. Review Petition No.10 of 2022. Mr. Shiv Pal Manahas, Vinod Thakur, Addl. A.G. with Mr. Bhupender Thakur & Yudhvir Singh Thakur, Dy. A.G., for the petitioners. None for respondent.

Mr. Abhishek Thakur, Advocate vice Mr. Kush Sharma, Advocate for the intervener.

List before a Bench which passed the

judgment dated 26.11.2021, in a batch of petitions, lead case

whereof is CWPOA No.6251 of 2020, titled Vinod Kumar &

.

Others vs. State of H.P. & Others.

(Tarlok Singh Chauhan) Judge

(Chander Bhusan Barowalia) Judge May 02, 2022 (ps)