Dayanand Anglo Vedic vs Navneet Chauhan
2022 Latest Caselaw 500 HP

Dayanand Anglo Vedic Versus Navneet Chauhan College Trust and and another Management Society and another

.

RSA No. 29 of 2022.

02.03.2022 Present:- Mr. K.D.Sood, Senior Advocate with Mr. Mukul Sood, Advocate, for the appellants.

Admit on the following substantial question of law:-

"Whether the suit of the plaintiff was within limitation

and was not covered by Article 113 of the Limitation Act particularly in view of the judgment Ex. PW2/G and the

judgment in Rajat Chauhan's case and the promise

held out by the defendant to pay the amount?"

(Tarlok Singh Chauhan) Judge

2nd March, 2022.

(krt)