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Dayanand Anglo Vedic vs Ajay Kumar Rana
2022 Latest Caselaw 498 HP

Citation : 2022 Latest Caselaw 498 HP
Judgement Date : 2 March, 2022

Himachal Pradesh High Court
Dayanand Anglo Vedic vs Ajay Kumar Rana on 2 March, 2022
Bench: Tarlok Singh Chauhan

Dayanand Anglo Vedic Versus Ajay Kumar Rana College Trust and and another Management Society and another

.

RSA No. 28 of 2022.

02.03.2022 Present:- Mr. K.D.Sood, Senior Advocate with Mr. Mukul Sood, Advocate, for the appellants.

Admit on the following substantial question of law:-

"Whether the suit of the plaintiff was within limitation

and was not covered by Article 113 of the Limitation Act particularly in view of the judgment Ex. PW2/G and the

judgment in Rajat Chauhan's case and the promise

held out by the defendant to pay the amount?"

(Tarlok Singh Chauhan) Judge

2nd March, 2022.

(krt)

 
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