Citation : 2022 Latest Caselaw 4297 HP
Judgement Date : 3 June, 2022
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA ON THE 3rd DAY OF JUNE, 2022 BEFORE HON'BLE MRS. JUSTICE SABINA,
.
ACTING CHIEF JUSTICE
& HON'BLE MR. JUSTICE SATYEN VAIDYA
REVIEW PETITION NO.234 OF 2022 IN CIVIL WRIT PETITION NO.5232 OF 2014
ALONGWITH CONNECTED MATTERS RESERVED ON: 30.05.2022 PRONOUNCED ON: 03.06.2022
Between:-
1.RP NO.234 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, HIMACHAL
PRADESH.
3. THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER, SOLAN, H.P.
4. THE COLLECTOR EXCISE (SOUTH
ZONE), SHIMLA-9. ....PETITIONERS
AND
M/S MOHAN MEAKIN LIMITED, A COMPANY INCORPORATED UNDER THE COMPANIES ACT, HAVING ITS REGISTERED OFFICE AT SOLAN, BREWERY, SOLAN, TEHSIL & DISTRICT SOLAN, H.P. THROUGH SHRI N.N. HANDA, COMPANY SECRETARY. ....RESPONDENT
2.RP NO.113 OF 2021
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH,
.
SHIMLA-171002.
2. THE EXCISE AND TAXATION COMMISSIONER, HIMACHAL PRADESH, BLOCK NO. 30 SDA
COMPLEX, KASUMPTI, SHIMLA-171009.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P.
r ....PETITIONERS
AND
M/S BHARAT RAI LIQUOR LICENSEE OF UNIT NO.8, SABJI MANDI, DISTRICT KULLU, THROUGH ITS SOLE PROPRIETOR BHARAT RAI,
SON OF SH. JASWANT RAI, RESIDENT OF VILLAGE BADAH, P.O. MOHAL, TEHSIL AND DISTRICT
KULLU, H.P. ....RESPONDENT
3.RP NO.119 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, HIMACHAL PRADESH.
4. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, KANGRA AT DHARAMSHALA, HIMACHAL PRADESH. ....PETITIONERS
AND
KAMALJEET SINGH, LIQUOR LICENSEE OF RETAIL LIQUOR VENDS IN UNIT NO. 41, DISTRICT KANGRA (HP) FOR 2016-17
.
THROUGH PROPRIETOR SH.
KAMALJEET SINGH, RESIDENT OF WARD NO.7, YOL, POST OFFICE YOL, TEHSIL DHARAMSHALA, DISTRICT
KANGRA, H.P. ....RESPONDENT
4.RP NO.120 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR, DISTRICT
KANGRA, H.P. ....PETITIONERS
AND
RAM SINGH CHAMBIAL SON OF SHRI
DEVI SINGH, RESIDENT OF VILLAGE & POST OFFICE CHOWARI, TEHSIL BHATTIYAT, DISTRICT CHAMBA, H.P. ....RESPONDENT
5.RP NO.121 OF 2021
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER, DISTRICT KANGRA AT DHARAMSHALA, HIMACHAL PRADESH ....PETITIONERS
AND
.
M/S RAMNA DEVI, SUKHDEV SINGH AND JAGDISH CHAND, LIQUOR LICENSEE OF RETAIL LIQUOR
VENDS IN UNIT NO. 21, DISTRICT KANGRA (HP) FOR 2016-17 THROUGH PARTNER SH. SUKHDEV SINGH RESIDENT OF VILLAGE TALLA, POST OFFICE
BOHARKAWALU, TEHSIL AND DISTRICT KANGRA, H.P. ....RESPONDENT
6.RP NO.128 OF 2021
1.
STATE OF H.P. THROUGH PRINCIPAL
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, UNA
DISTRICT UNA, H.P.
4. THE COLLECTOR, EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
SAT PRAKASH SON OF SH. CHOTE LAL, RESIDENT OF VILLAGE BADOLI, TEHSIL & DISTRICT UNA, H.P. UNIT NO. 25, GAGRET, UNA. ....RESPONDENT
7.RP NO.129 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER
4. THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
.
AND
RAJ KUMAR SON OF SH. SITA RAM, RESIDENT OF VILLAGE BARUNA,
P/O SONATI TAKOLI, TEHSIL BANGANA, DISTRICT UNA, H.P. ....RESPONDENT
8.RP NO.130 OF 2021
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, SOLAN
4. THE COLLECTOR, EXCISE (CENTRAL ZONE), SHIMLA. ....PETITIONERS
AND
RAJNEESH KUMAR SON OF SH. MOHAN LAL SHARMA, RESIDENT OF
HOUSE NO. 935, SECTOR-7, URBAN ESTATE AMBALA, HARYANA, (EXCISE LICENSEE UNIT NO. 1, L-2 PARASHAR HALL, L-2 THE MALL
SOLAN, L-14 JAUNAJI ROAD & L-14 NEAR DC OFFICE, DISTRICT SOLAN. ....RESPONDENT
9.RP NO.131 OF 2021
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION
COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, HIMACHAL PRADESH. ....PETITIONERS
.
AND
M/S SUNIL KUMAR LIQUOR
LICENSEE OF UNIT NO.3, GANDHI NAGAR, DISTRICT KULLU, THROUGH PARTNER SUNIL KUMAR SON OF SHANKAR DASS VILLAGE GURANWAD, POST OFFICE3
DADASHIBBA, TEHSIL JASWAN KOTLA, DISTRICT KANGRA, H.P. ....RESPONDENT
10.RP NO.132 OF 2021
1.
STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER CHAMBA
DISTRICT CHAMBA, H.P.
4. THE COLLECTOR, EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
AVINASH SON OF SH. AMAR NATH, RESIDENT OF VPO DEHRA, TEHSIL DEHRA, DISTRICT KANGRA, H.P.
SULTANPUR). ....RESPONDENT
11.RP NO.133 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, UNA DISTRICT UNA, H.P.
4. THE COLLECTOR, EXCISE (NORTH
.
ZONE), PALAMPUR. ....PETITIONERS
AND
M/S RANGAR BREWERIES LIMITED, A PUBLIC LIMITED COMPANY, HAVING ITS REGISTERED OFFICE AT 202/47, THAPAR ARCADE, KALUSARAI, HAUZKHAS, NEW
DELHI AND UNIT AT 1&130, INDUSTRIAL AREA, MEHATPUR, DISTRICT UNA- 174315, H.P. THROUGH SHRI MUKESH KUMAR
PANDEY SON OF SHRI SHYAM
PRATAP PANDEY, DIRECTOR. ....RESPONDENT
12.RP NO.134 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA DISTRICT CHAMBA.
4. THE COLLECTOR, EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
OM PRAKASH SON OF SH. JAGDISH CHAND, RESIDENT OF VPO DHEERA, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P., (EXCISE LICENSEE UNIT NO. 29 BALOO). ....RESPONDENT
13.RP NO.135 OF 2021
1. STATE OF H.P. THROUGH PRINCIPAL
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
.
3. THE DEPUTY EXCISE AND TAXATION
COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S ASHWANI ANGRA, LICENSEE RETAIL LIQUOR VEND, L.2 GOMPA ROAD, MANALI, DISTRICT KULLU, THROUGH PROPRIETOR SH.
ASHWANI AANGRA SON OF SH.
BADRI NATH AANGRA, RESIDENT OF VILLAGE PANJAWAR, TEHSIL HAROLI, DISTRICT UNA, H.P. ....RESPONDENT
14.RP NO.136 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER,
CHAMBA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
BALBEER, SON OF SH. KHAIBAR RAM, RESIDENT OF VPO LAHAL, TEHSIL BHARMOUR, DISTRICT CHAMBA, H.P. (EXCISE LICENSEE UNIT NO.2, BHARMOUR). ....RESPONDENT
15.RP NO.141 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
.
COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, UNA
4. THE COLLECTOR, EXCISE (NORTH ZONE) PALAMPUR. ....PETITIONERS
AND
SURINDER KUMAR SON OF SH. DATA RAM, RESIDENT OF VPO TEURI, TEHSIL & DISTRICT UNA, UNIT NO. 12, BEHDALA, UNA. ....RESPONDENT
16.RP NO.142 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER,
CHAMBA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR, H.P. ....PETITIONERS
AND
M/S AGGARWAL & CO., THROUGH ASHOK KUMAR SON OF SH. PURAN CHAND, RESIDENT OF UPPER JULAKARI, CHAMBA TOWN, TEHSIL AND DISTRICT CHAMBA H.P. (EXCISE LICENSEE UNIT NO. 8 AND 10, KARAIN & MUGLA, L-14 BHADIAN, KARINA). ....RESPONDENT
17.RP NO.143 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
.
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. H.P. ....PETITIONERS
AND
HITENDER SINGH, SON OF SH. KRISHAN DEV THAKUR, RESIDENT OF VPO SIHUNTA, TEHSIL BHATIYAR, DISTRICT CHAMBA, H.P.
(EXCISE LICENSEE BHARMOUR UNIT
NO.2, LAHAL KAHNNI, BHARMOUR AND PATTINALA). ....RESPONDENT
18.RP NO.144 OF 2021
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, ....PETITIONERS DISTRICT KANGRA AT DHARAMSHALA, H.P.
AND
M/S SANJAY KAPOOR MADAN LAL, LIQUOR LICENSEE OF RETAIL LIQUR VENDS IN UNIT NO.31, DARI- RAMNAGAR-SHIMLA-DARNU- SIDWARI, DISTRICT KANGRA (HP),
THROUGH PARTNER SH. SANJAY KAPOOR, SON OF SH. JASWANT SINGH, RESIDENT OF VILLAGE GHAR, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P. ....RESPONDENT
.
19.RP NO.145 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, HIMACHAL PRADESH.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER.
4. THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA.
r ....PETITIONERS
AND
SURENDER KUMAR, SON OF SH. DATA RAM, RESIDENT OF VILLAGE TEURI, TEHSIL & DISTRICT UNA, HIMACHAL PRADESH. ....RESPONDENT
20.RP NO.146 OF 2021
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, HIMACHAL PRADESH.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
YOG RAJ, SON OF SH. SHANKAR DASS, RESIDENT OF JADLA KEORI, TEHSIL AMB, DISTRICT UNA, UNIT NO.2, L-2, OLD BUS STAND, UNA. ....RESPONDENT
21.RP NO.147 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
.
COMMISSIONER, HIMACHAL
PRADESH.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
ROSHAN LAL, SON OF SH. DAYA RAM, RESIDENT OF VPO MANDALI, TEHSIL BANGANA, DISTRICT UNA, UNIT NO.11, BASAL, UNA. ....RESPONDENT
22.RP NO.148 OF 2021
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE & TAXATION COMMISSIONER, SOUTH
ZONE, SHIMLA, DISTRICT SHIMLA, HIMACHAL PRADESH.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SHIMLA,
DISTRICT SHIMLA, HIMACHAL ....PETITIONERS PRADESH.
AND
M/S J. GULATI AND COMPANY, LICENSEE, RETAIL LIQUOR VENDS L-2 BHARARI AND L-2 KAITHU, DISTRICT SHIMLA, THROUGH PARTNER, JASLEEN GULATI, WIFE OF HARPREET SINGH GULATI, RESIDENT OF HOTEL JASLEEN
GULATI, WIFE OF HARPREET SINGH GULATI, RESIDENT OF HOTEL BHARARI REGENCY, BHARARI, SHIMLA-171001, HIMACHAL PRADESH. ....RESPONDENT
.
23.RP NO.150 OF 2021
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE &
TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, HIMACHAL PRADESH.
4. THE EXCISE & TAXATION OFFICER,
RECKONG PEO, DISTRICT KINNAUR,
H.P. ....PETITIONERS
AND
PRAKSH CHAND VIJ, LICENSEE
RETAIL LIQUOR VENDS IN SUNGRA UNIT FOR 2016-17 DISTRICT KINNAUR, THROUGH PROPRIETOR
PARKASH CHAND VIJ SON OF LATE SH. M.R. VIJ RESIDENT OF GARDEN
VIEW, SANJAULI, SHIMLA-171006 H.P. ....RESPONDENT
24.RP NO.151 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, KULLU, H.P.
4. THE COLLECTOR, EXCISE (CENTRAL ZONE), MANDI. ....PETITIONERS
AND
M/S SURITI TAYAGI DAUGHTER OF SH. SATISH TAYAGI, RESIDENT OF C-412, SECTOR 4, PHASE-II, NEW
.
SHIMLA, TEHSIL AND DISTRICT
SHIMLA PROPRIETOR M/S COPIA BEVERAGES, PIRIDI, P/O MOHAL, DISTRICT KULLU. ....RESPONDENT
25.RP NO.152 OF 2021
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3.
THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER, UNA, H.P.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
RANDEEP KUMAR SON OF SH.
RAGHUBEER SINGH, RESIDENT OF JASWALAN, TEHSIL AMB, DISTRICT
UNA, UNIT NO. 4, L-2 UNA. ....RESPONDENT
26.RP NO.154 OF 2021
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA, H.P.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S SHER SINGH SANJEEV KUMAR THROUGH SANJEEV KUMAR SON OF TULASI RAM, RESIDENT OF VPO SAMOT, TEHSIL BHATTIYAT,
.
DISTRICT CHAMBA, H.P. (EXCISE
LICENSEE UNIT NO. 57 KAKIRA) ....RESPONDENT
27.RP NO.155 OF 2021
1. STATE OF H.P. THROUGH THE SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER.
4.
THE COLLECTOR, EXCISE (SOUTH
ZONE), SHIMLA. ....PETITIONERS
AND
ANIL KUMAR SON OF SH. MEHAR
CHAND RESIDENT OF WARD NO.1, UNA TEHSIL AND DISTRICT UNA,
WAKNAGHAT SOLAN. ....RESPONDENT
28.RP NO.156 OF 2021
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, SHIMLA, DISTRICT SHIMLA, H.P. ....PETITIONERS
AND
M/S ASHWANI KUMAR VASISHTA AND COMPANY, LICENSEE, RETAIL LIQUOR VENDS L-2 CHOTTA SHIMLA, SHIMLA AND L-12 THEOG,
.
DISTRICT SHIMLA THROUGH
PARTNER, SH. ASHWANI KUMAR VASISHTA SON OF VED VYAS, RESIDENT OF SET NO.3, HIGHWAY
APARTMENTS, VIKAS NAGAR, SHIMLA, DISTRICT SHIMLA, H.P. ....RESPONDENT
29.RP NO.157 OF 2021
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, SOLAN, DISTRICT SOLAN, H.P ....PETITIONERS
AND
SH. RAJENDER PAL RANA S/O SH. PARMESHWAR DASS, RESIDENT OF 93-94, KILN AREA, NANGAL
TOWNSHIP DISTRICT ROPAR, PUNJAB, PARTNER, M/S RAJENDER PAL RANA AND CO., LIQUOR LICENSEE ARKI UNIT RETAIL LIQUOR VENDS FOR 2014-15, DISTRICT SOLAN, H.P. ....RESPONDENT
30.RP NO.158 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA, DISTRICT CHAMBA, H.P
.
4. THE COLLECTOR EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
JUGAL KISHOR SON OF SH. GIRDHARI LAL RESIDENT OF VILLAGE NAGWARI, TEHSIL NURPUR, DISTRICT KANGRA, H.P.
(EXCISE LICENSEE UNIT NO. 82/83 LACHORI) ....RESPONDENT
31.RP NO.159 OF 2021
1.
STATE OF H.P. THROUGH PRINCIPAL
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER,
CHAMBA
4. THE COLLECTOR, EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
MOHINDER KUMAR SON OF SH. RAM PRAKASH, RESIDENT OF VILLAGE BAGDIYALA, P/O JAROT, TEHSIL JAWALI, DISTRICT KANGRA, H.P.
RAJERA) ....RESPONDENT
32.RP NO.160 OF 2021
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER
4. THE COLLECTOR EXCISE (SOUTH
.
ZONE) SHIMLA. ....PETITIONERS
AND
BALJEET SINGH SON OF SH. KARTAR SINGH, RESIDENT OF VILLAGE UPPER ARNIALA, P/O KOTLAN KALAN, DISTRICT UNA, H.P. ....RESPONDENT
33.RP NO.161 OF 2021
1. STATE OF H.P. THROUGH PRINCPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, NORTH ZONE,
PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER,
CHAMBA, DISTRICT CHAMBA, H.P ....PETITIONERS
AND
SH. MANPREET SINGH SON OF GURDEEP SINGH RESIDENT OF
INDIRA COLONY, PATHANKOT (PUNJAB), PROPRIETOR M/S G.S. SETHI AND CO. LICENSEE RETAIL LIQUOR VEND IN UNIT NO. 44(L-2 DALHOUSIE, SUBHASH CHAWK) AND UNIT NO. 46 (L-2 DALHOUSIE, GPO) OF DISTRICT CHAMBA, H.P. ....RESPONDENT
34.RP NO.14 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER,
.
CHAMBA. ....PETITIONERS
AND
LAKHBIR SINGH, SON OF SARDAR SINGH, RESIDENT OF HOUSE NO.12/482, BHAGAT NAGAR, PATHANKOT, TEHSIL & DISTRICT PATHANKOT, PUNJAB (EXCISE
LICENSEE UNIT NO.7 RAKH). ....RESPONDENT
35.RP NO.15 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER CHAMBA, DISTRICT CHAMBA, H.P
4. THE COLLECTOR, EXCISE (NORTH ZONE), SHIMLA. ....PETITIONERS
AND
M/S GURDASPUR ENTERPRISES AT
PAREL DISTRICT CHAMBA THROUGH ITS MANAGING PARTNER SH. ASHWINDER SINGH SON OF SH. HARBHAJAN SINGH, RESIDENT OF 58 MUNICIPAL COLONY, COLLAGE ROAD, PATHANKOT. ....RESPONDENT
36.RP NO.16 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER CHAMBA, DISTRICT CHAMBA, H.P
.
4. THE COLLECTOR, EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
SIDHARTH SHARMA SON OF KEWAL KRISHAN SHARMA SON OF SH. DHANI RAM SHARMA, RESIDENT OF VPO TUNNUHATTI, TEHSIL
BHATTIYAT, DISTRICT CHAMBA, H.P.
NAINIKHADD).
r ....RESPONDENT
37.RP NO.17 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER SIRMOUR, H.P.
4. THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
M/S ARADHANA WINES, L-1, NAHAN, DISTRICT SIRMOUR THROUGH ITS SOLE PROPRIETOR SMT. INDERA DOGRA WIFE OF SH. ANIL KUMAR DOGRA, RESIDENT OF PREM NAGAR, UNA, TEHSIL AND DISTRICT UNA. ....RESPONDENT
38.RP NO.18 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION
.
COMMISSIONER, NORTH ZONE,
PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE AND TAXATION CMMISSIONER, DISTRICT
KANGRA, H.P. ....PETITIONERS
AND
M/S RAMESH SINGH KARANVEER
SINGH LIQUOR LICENSEE OF RETAIL LIQUOR VENDS IN UNIT NO. 1, DISTRICT KANGRA H.P. FOR 2016-17 THROUGH PARTNER SH. RAMESH
SINGH, RESIDENT OF VILLAGE
TALLA, POST OFFICE BOHARKAWALU, TEHSIL AND DISTRICT KANGRA, H.P. ....RESPONDENT
39.RP NO.19 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER
CHAMBA, DISTRICT SOLAN, H.P
4. THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
NARENDER KUMAR SON OF SH. MUNSHI RAM RESIDENT OF VILLAGE DALOH, TEHSIL GHUMARWIN, DISTRICT BILASPUR, H.P. ....RESPONDENT
40.RP NO.20 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
.
COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA DISTRICT SHIMLA,
H.P.
4. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, BBN AREA AT BADDI, DISTRICT SOLAN, H.P. ....PETITIONERS
AND
M/S BANKA RAM CHANDEL,
LICENSEE, RETAIL LIQUOR VENDS
L.14 MANJHOLI AND MAJRA UNITS IN BBN AREA, TEHSIL NALAGARH, DISTRICT SOLAN, THROUGH PROPRIETOR SH. BANKA RAM CHANDEL SON OF LATE SH. ....RESPONDENT
DAULAT RAM RESIDENT OF KHERACHAK H. NO. 293, TEHSIL NALAGARH, DISTRICT SOLAN, H.P.
41.RP NO.21 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
AVINASH, SON OF SH. AMAR NATH,
RESIDENT OF VPO DEHRA, TEHSIL DEHRA, DISTRICT KANGRA, H.P.
BANDAL & SANGHNI).
....RESPONDENT
.
42.RP NO.22 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR, EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
JUGAL KISHOR, SON OF SH. GIRDHARI LAL, RESIDENT OF
VILLAGE NAGWARI, TEHSIL NURPUR, DISTRICT KANGRA, H.P. (EXCISE LICENSEE UNIT NO.84
TELKA). ....RESPONDENT
43.RP NO.23 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S THAKUR WINE AGENCY, AMIT SON OF SH. GIAN CHAND, RESIDENT OF VPO KANDLA, TEHSIL & DISTRICT CHAMBA, (EXCISE LICENSEE UNIT NO.17,36,34 & 35, CHANDI, MASROOND, GHATGALOO,
.
KIYANI). ....RESPONDENT
44.RP NO.24 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR, EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
SANJEEV KUMAR, SON OF SH. PREM CHAND, RESIDENT OF VPO SEHRI,
TEHSIL DEHRA, DISTRICT KANGRA, UNIT NO.41, TAHLIWAL, UNA. ....RESPONDENT
45.RP NO.25 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
ANIL KUMAR DOGRA, SON OF SH. MEHAR CHAND DOGRA, RESIDENT OF PREM NAGAR, UNA, TEHSIL &
DISTRICT UNA, UNIT NO.43, UNA (BANGARH). ....RESPONDENT
46.RP NO.26 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
.
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA. ....PETITIONERS
AND
M/S LAKHBIR SINGH CONSTRUCTION, EXCISE LICENSEE
UNIT 12 (SULTANPUR) & UNIT NO.3
(HOLI) CHAMBA, THROUGH ITS MANAGING PARTNER SH. LAKHBIR SINGH SON OF SARDAR JOGINDER SINGH, RESIDENT OF HOUSE NO.12/482, BHAGAT NAGAR,
PATHANKOT, TEHSIL & DISTRICT PATHANKOT, PUNJAB. ....RESPONDENT
47.RP NO.27 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, KANGRA AT DHARAMSHALA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S A.V. MARKETING JAMANBAD ROAD, ICHHI, KANGRA, THROUGH
ITS SOLE PROPRIETOR SH. VICAR SHARMA, SON OF SH. NAWAL KISHOR SHARMA, RESIDENT OF VPO ICHHI, TEHSIL & DISTRICT SHIMLA. ....RESPONDENT
.
48.RP NO.28 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER, Chamba.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR.
r ....PETITIONERS
AND
SUSHMA DEVI, WIFE OF SH. CHUHAR SINGH, RESIDENT OF VILLAGE RAKH, TEHSIL BHATTIYAT, DISTRICT CHAMBA, H.P. (EXCISE LICENSEE
UNIT NO.69 SIHUNTA). ....RESPONDENT
49.RP NO.29 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S BALDEV SINGH, LIQUOR LICENSEE OF UNIT NO.9, PARLA
BHUNTER, DISTRICT KULLU, THROUGH PARTNER BALDEV SINGH, SON OF SH. BABU RAM VILLAGE BADAH, P.O. MOHAL, TEHSIL AND DISTRICT KULLU, H.P. ....RESPONDENT
.
50.RP NO.30 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER, MANDI.
4. THE COLLECTOR, EXCISE (CENTRAL ZONE), SHIMLA.
r ....PETITIONERS
AND
M/S SURITI TYAGI, DAUGHTER OF SH. SATISH TYAGI, RESIDENT OF C- 412, SECTOR-4, PHASE-II, NEW SHIMLA, TEHSIL & DISTRICT
SHIMLA, PROPRIETOR M/S COPIA BEVERAGES, SOUL KHAD, MANDI, H.P. ....RESPONDENT
51.RP NO.31 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
ANIL KUMAR DOGRA, SON OF SH. MEHAR CHAND DOGRA, RESIDENT
OF PREM NAGAR, UNA, TEHSIL & DISTRICT UNA, UNIT NO.31, AJOULI, UNA. ....RESPONDENT
52.RP NO.32 OF 2022
1. STATE OF H.P. THROUGH
.
SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
KHUSHAL SINGH, SON OF SH. ANGREZ SINGH, RESIDENT OF VPO JATROON, TEHSIL & DISTRICT CHAMBA, H.P. (EXCISE LICENSEE UNIT NO.63 (L-14 DADIYARA, L-124
RAIPUR). ....RESPONDENT
53.RP NO.33 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, HIMACHAL PRADESH.
4. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S SITA RAM, LICENSEE OF UNIT
NO.27, RAISON, DISTRICT KULLU THROUGH PARTNER SITA RAM, SON OF SH. BARFI RAM, VILLAGE MARHED, P.O. BARIKALAN, TEHSIL KHUNDIYAN, DISTRICT KANGRA, H.P. ....RESPONDENT
.
54.RP NO.34 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA
4. THE COLLECTOR, EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
HEM SINGH SON OF SH. BRIJ LAL , RESIDENT OF VPO BAGDHAR,
TEHSIL AND DISTRICT CHAMBA, H.P.
BAGDHAR) ....RESPONDENT
55.RP NO.35 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S CHANDERJIT SINGH LIQUOR LICENSEE OF UNIT NO. 21, (MANU MARKET) DISTRICT KULLU THROUGH PARTNER JASWANT RAI SON OF SH. KIRPA RAM VILLAGE BADAH, P/O MOHAL TEHSIL AND
.
DISTRICT KULLU, H.P. ....RESPONDENT
56.RP NO.36 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
4.
THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA, DISTRICT CHAMBA, H.P. ....PETITIONERS
AND
SH. G.S. SETHI SON OF LATE SH. SOHAN SINGH SETHI RESIDENT OF INDIRA COLONY, PATHANKOT
(PUNJAB) PARTNER M/S G.S. SETHI AND CO. LICENSEE RETAIL LIQUOR
VENDS IN UNIT NO. 19 (L-2 CHAMBA), UNIT NO. 48 (L-14 BAILLY AND LAHAD), UNIT NO. 74 (L-2 KILLAR) AND UNIT NO. 91 (L-14
SECHU) OF DISTRICT CHAMBA, H.P. ....RESPONDENT
57.RP NO.37 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER
4. THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
AJAY KUMAR SON OF SH. PREM
.
CHAND RESIDENT OF VILLAGE
SENRI, TEHSIL DEHRA, DISTRICT KANGRA, H.P. ....RESPONDENT
58.RP NO.38 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION
COMMISSIONER, NORTH ZONE,
PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, DISTRICT KANGRA, AT DHARAMSHALA, HP. ....PETITIONERS
AND
MADAN LAL, LIQUOR LICENSEE OF RETAIL LIQUOR VENDS IN UNIT NO.9
GOPLAPUR-CHACHIAN AND 32 NARWANA BALDHAR, DISTRICT KANGRA (HP) THROUGH PROPRIETOR SH. MADAN LAL SON
OF SH. JASWANY SINGH RESIDENT OF VILLAGE GHAR, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P. ....RESPONDENT
59.RP NO.39 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, DISTRICT KANGRA, HP.
4. THE COLLECTOR, EXCISE (NORTH ZONE) PALAMPUR, KANGRA, H.P. ....PETITIONERS
.
AND
M/S ARADHANA WINES, L-1, DHALLI, PO DHALLI, TEHSIL AND DISTRICT
SHIMLA THROUGH ITS SOLE PROPRIETOR SMT. INDERA DOGRA WIFE OF SH. ANIL KUMAR DOGRA, RESIDENT OF PREM NAGAR UNA, DISTRICT UNA, H.P. ....RESPONDENT
1.
60.RP NO.40 OF 2022
STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE &
TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SHIMLA
DISTRICT SHIMLA, H.P. ....PETITIONERS
AND
M/S SURENDER KHANNA, LICENSEE, RETAIL LIQUOR VEND L-2, MALL ROAD (C.T.O) DISTRICT SHIMLA THROUGH PARTNER KAVI KHANNA SON OF SH. SURENDER KHANNA RESIDENT OF THE MALL SHIMLA 171001 H.P. ....RESPONDENT
61.RP NO.41 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER,
.
CHAMBA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S DEVINDRA & CO., JASOOR, DISTRICT KANGRA, H.P., THROUGH ITS PROPRIETOR SH. DEVINDER
SINGH DADWAL, SON OF LATE SH. DHAIN SINGH, RESIDENT OF JASSUR, TEHSIL NURPUR, DISTRICT KANGRA, H.P. ....RESPONDENT
62.RP NO.42 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
NARESH KUMAR, SON OF SH. YOG RAJ, RESIDENT OF VPO RAINSARY, TEHSIL & DISTRICT UNA, UNIT N.3, L-14, HAMIRPUR ROAD, UNA. ....RESPONDENT
63.RP NO.43 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, HIMACHAL PRADESH.
.
4. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S SHAM SUNDER BHARAT RAI & COMPANY, LIQUOR LICENSEE OF UNIT NO.2, BASHING DISTRICT
KULLU, THROUGH PARTNER BHARAT RAI, SON OF SH. JASWANT RAI, VILLAGE BADAH, P.O. MOHAL, TEHSIL AND DISTRICT KULLU, H.P. ....RESPONDENT
64.RP NO.44 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE & TAXATION COMMISSIONER, SOUTH
ZONE, SHIMLA, DISTRICT SHIMLA, HIMACHAL PRADESH.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SHIMLA,
DISTRICT SHIMLA, H.P. ....PETITIONERS
AND
M/S INDU SURI, LICENSEE, RETAI LIQUOR, L-14, NEW SHIMLA (SECTOR-3), DISTRICT SHIMLA, THROUGH PROPRIETOR INDU SURI, WIFE OF SH. RAMESH SURI, RESIDENT OF SURI VILLA, KELSTON, SHIMLA-171001, HIMACHAL PRADESH. ....RESPONDENT
65.RP NO.45 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION
COMMISSIONER, CENTRAL ZONE, RAM NAGAR, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU,
DISTRICT KULLU, H.P. ....PETITIONERS
AND r M/S OMKAR ENTERPRISES, L.I.
LICENSEE, VILLAGE BADAH, POST OFFICE MOHAL DISTRICT KULLU (HP), THROUGH SOLE PROPRIETOR OMKAR SINGH, SON OF SH. LEKH RAJ, VILLAGE JUKAIN, POST OFFICE
NABAHI, TEHSIL SRKAGHAT, DISTRICT MANDI, H.P. ....RESPONDENT
66.RP NO.46 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, BILASPUR, DISTRICT BILASPUR, H.P. ....PETITIONERS
AND
M/S GURNARIAN SURI AND
COMPANY, L.I., BILASPUR, TEHSIL AND DISTRICT BILASPUR, THROUGH ITS PARTNER SH. MOHAN SURI, SON OF LATE SH. GURNARAIN SURI, RESIDENT OF SECTOR RAURA, BILASPUR, TEHSIL AND DISTRICT
.
BILASPUR, H.P. ....RESPONDENT
67.RP NO.47 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4.
THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S ASHA DEEP CONSTRUCTION (P) LTD. AND PARTNERS LIQUOR LICENSEE OF UNIT NO.12, BAJAURA,
DISTRICT KULLU, THROUGH PARTNER JASWANT RAI, SON OF
SH. KIRPA RAM, VILLAGE BADAH, P.O. MOHAL, TEHSIL AND DISTRICT KULLU, H.P. ....RESPONDENT
68.RP NO.48 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU, H.P.
4. THE COLLECTOR, EXCISE (CENTRAL
ZONE), MANDI.
....PETITIONERS
AND
MS. SURITI TAYAGI, DAUGHTER OF
.
SH. SATISH TAYAGI, RESIDENT OF
C-412, SECTOR-4, PHASE-II, NEW SHIMLA, TEHSIL & DISTRICT SHIMLA, PROPRIETOR M/S COPIA
BEVERAGES, ANNI, DISTRICT KULLU, H.P. ....RESPONDENT
69.RP NO.49 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER.
4. THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA.
....PETITIONERS
AND
MOHINDER SINGH, SON OF SH. HARI
SINGH, RESIDENT OF VILLAGE SARAH, TEHSIL DHARAMSHALA, DISTRICT KANGRA, H.P. ....RESPONDENT
70.RP NO.50 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, H.P.
4. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S TEK CHAND, LIQUOR LICENSEE
.
OF UNIT N.11, KASOL, DISTRICT
KULLU, THROUGH PARTNER TEK CHAND S/O SH. KISHAN CHAND, VILLAGE PANCHETAN, P.O.
PADWAN, TEHSIL PADHAR, DISTRICT MANDI, H.P. ....RESPONDENT
71.RP NO.51 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, HIMACHAL PRADESH.
4. THE COLLECTOR, EXCISE (SOUTH
ZONE), SHIMLA. ....PETITIONERS
AND
M/S COPIA BEVERAGES, MODEL
TOWN KIRPALPUR, THROUGH ITS PROPRIETOR MS. SURITI TAYAGI DAUGHTER F SH. SATISH TAYAGI, RESIDENT OF C-412, SECTOR-4,
PHASE-II, NEW SHIMLA, TEHSIL AND DISTRICT SHIMLA. ....RESPONDENT
72.RP NO.52 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, UNA
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
.
MOHINDER KUMAR SON OF SH.
TULSI RAM, RESIDENT OF VILLAGE BHEKEN, TEHSIL JUBBAL, DISTRICT SHIMLA, H.P. UNIT NO. 28,
MEHATPUR, UNA. ....RESPONDENT
73.RP NO.53 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER,
DISTRICT KANGRA AT DHARAMSHALA HIMACHAL PRADESH. ....PETITIONERS
AND
SANJAY KAPOOR, PROPRIETOR LIQUOR LICENSEE OF RETAIL
TANDA, UNIT NO. 11 PANCHRUKHI AND UNIT NO. 15 PALAMPUR, DISTRICT KANGRA (HP) THROUGH PROPRIETOR SH. SANJAY KAPOOR SON OF SH. JASWANT SINGH RESIDENT OF VILLAGE GHAR, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P. ....RESPONDENT
74.RP NO.54 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE &
.
TAXATION COMMISSIONER, SOUTH
ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, SHIMLA, DISTRICT SHIMLA, H.P. ....PETITIONERS
AND
M/S H.S GULATI AND COMPANY, LICENSEE RETAIL LIQUOR VENDS L- 2 MALL ROAD (MAIN LIFT) AND L-2 LAKKAR BAZAR (MAIN) DISTRICT
SHIMLA THROUGH PARTNER
HARPREET SINGH GULATI SON IF LATE SH. AJIT SINGH RESIDENT OF HOTEL BHARARI REGENCY, BHARARI, SHIMLA-171001 H.P. ....RESPONDENT
75.RP NO.55 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, KANGRA HIMACHAL PRADESH.
4. THE COLLECTOR, EXCISE (NORTH ZONE) PALAMPUR, KANGRA. ....PETITIONERS
AND
M/S ARADHANA WINES, L-1 DEHRA, DISTRICT KANGRA THROUGH ITS SOLE PROPRIETOR SMT. INDERA DOGRA WIFE OF SH. ANIL KUMAR DOGRA, RESIDENT OF PREM NAGAR
UNA, TEHSIL AND DISTRICT UNA, H.P. ....RESPONDENT
76.RP NO.56 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
.
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, HIMACHAL PRADESH.
4. THE COLLECTOR, EXCISE (SOUTH
ZONE), SHIMLA. ....PETITIONERS
AND r ANIL KUMAR SON OF SH. MEHAR
CHAND, RESIDENT OF WARD NO. 1, UNA, TEHSIL AND DISTRICT UNA, H.P. ....RESPONDENT
77.RP NO.57 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, SOUTH
ZONE, SHIMLA DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SHIMLA DISTRICT SHIMLA, H.P. ....PETITIONERS
AND
M/S NAND KISHORE, LIQUOR LICENSEE, RETAIL LIQUOR VENDS L-14 TARA DEVI, DISTRICT SHIMLA, THROUGH PARTNER BHAVNESH
BANGA SON OF LATE SH. O.P. BANGA RESIDENT OF ELYSIUM LODGE, UPPER SHANKIL, SHIMLA- 171001, H.P. ....RESPONDENT
78.RP NO.58 OF 2022
.
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER,
HIMACHAL PRADESH.
4. THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA.
r ....PETITIONERS
AND
HARJAP SINGH SON OF SH. PARGAT SINGH, RESIDENT OF VILLAGE MAZARA, PO SONOLI, DISTRICT UNA, H.P. ....RESPONDENT
79.RP NO.59 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, HIMACHAL PRADESH.
4. THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
M/S ARADHANA WINES, L-1 DHALLI, PO DHALLI, TEHSIL AND DISTRICT SHIMLA THROUGH ITS SOLE PROPRIETOR SMT. INDERA DOGRA
WIFE OF SH. ANIL KUMAR DOGRA, RESIDENT OF PREM NAGAR, UNA, DISTRICT UNA, H.P. ....RESPONDENT
80.RP NO.60 OF 2022
1. STATE OF H.P. THROUGH
.
SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SDA COMPLEX SHIMLA, HP.
4. THE COLLECTOR, EXCISE (CENTRAL ZONE), SDA COMPLEX SHIMLA. ....PETITIONERS
AND
M/S INDU SURI, R/O SURI VILLA, KELSTON ESTATE SHIMLA, H.P. THROUGH ITS PROPRIETOR SMT. INDU SURI W/O SH. RAMESH SURI, (EXCISE LICENSEE UNITS I.E.
LAKKER BAZAAR, BHARARI, KAITHU UNITS). ....RESPONDENT
81.RP NO.61 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
AVINASH SON OF SH. AMAR NATH, RESIDENT OF VPO DEHRA, TEHSIL
DEHRA, DISTRICT KANGRA, H.P.
SULTANUR)
....RESPONDENT
.
82.RP NO.62 OF 2022
1. STATE OF H.P. THROUGH THE PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION
COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU,
DISTRICT KULLU, H.P. ....PETITIONERS
AND
SMT. JAI SHREE SHARMA, WIFE OF SH. SHAM SUNDER SHARMA,
RESIDENT OF HOUSE NO. 18, SECTOR 3A CHANDIGARH (UT) PROPRIETOR M/S JAI SHREE
SHARMA, LICENSEE RETAIL LIQUOR VENDS IN UNITS NO. 8 SHAMSHI
AND 9- BHUNTAR OF DISTRICT KULLU, H.P. FOR THE YEAR 2016-17 ....RESPONDENT
83.RP NO.63 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE & TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER BBN AREA, BADDI, DISTRICT SOLAN, H.P. ....PETITIONERS
AND
M/S PATIALA DISTILLERS &
.
MANUFACTURES LIMITED, BADDI,
TEHSIL NALAGARH, DISTRICT SOLAN, H.P. THROUGH AUTHORIZED SIGNATORY, SANJEEV KUMAR MODI
SON OF SH. SUDARSHAN MODI, RESIDENT OF HOUSE NO. 324, FIRST FLOOR SECTOR 9-D, CHANDIGARH UT) ....RESPONDENT
84.RP NO.64 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE,
PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER,
CHAMBA, DISTRICT CHAMBA, H.P. ....PETITIONERS
AND
SH. SAHAB SINGH, LICENSEE
(CHAMBA BUS STAND) DISTRICT CHAMBA, H.P. THROUGH PROPRIETOR SH. SAHAB SINGH SON OF SH. MAN SINGH, VILLAGE AND POST OFFICE LAHRU, TEHSIL JAWALI, DISTRICT KANGRA, H.P. ....RESPONDENT
85.RP NO.65 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE & TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA,
.
H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER NAHAN DISTRICT SIRMOUR, H.P. ....PETITIONERS
AND
M/S AMIT AGGARWAL, L-2&L-14 LICENSEE, RETAIL LIQUOR VENDS,
L.2 RAJGARH, L-14 YASHWANT NAGAR & L-14 CHHAMV, DISTRICT SIRMOUR, THROUGH PROPRIETOR AMIT AGGARWAL SON OF SH.
VINOD AGGARWAL RESIDENT OF
VILLAGE SARAHAN, TEHSIL PACHHAD DISTRICT SIRMOUR, H.P. ....RESPONDENT
86.RP NO.66 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KANGRA AT DHARAMSHALA
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S GLOBAL WINES LALAHAR, DISTRICT KANGRA THROUGH ITS SOLE PROPRIETOR SH. MANPREET SINGH SETHI SON OF SH. GURDEEP SINGH SETHI, RESIDENT OF HOUSE NO. 278 BAJARI COMPANY, PATHANKOT, DISTRICT ....RESPONDENT
PATHANKOT.
87.RP NO.67 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
.
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA HIMACHAL PRADESH.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
JUGAL KISHOR, SON OF SH.
GIRDHARI LAL, RESIDENT OF
VILLAGE NAGWARI, TEHSIL NURPUR, DISTRICT KANGRA, H.P.
JHAJAKOTHI). ....RESPONDENT
88.RP NO.68 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA HIMACHAL PRADESH.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
OM PRAKASH SON OF SH. JAGDISH CHAND, RESIDENT OF VPO DHEERA, TEHSIL PALAMPUR, DISTRICT KANGRA, (EXCISE LICENSEE UNIT NO. 12 MEHLA). ....RESPONDENT
89.RP NO.69 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA HIMACHAL PRADESH.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S AGGARWAL & CO., THROUGH ASHOK KUMAR SON OF SH. PURAN
CHAND, RESIDENT OF UPPER
JULAKARI, CHAMBA TOWN, TEHSIL AND DISTRICT CHAMBA H.P. (EXCISE LICENSEE UNIT NO.8 & 10, KARIAN & MUGLA, L-14 BHADIAN, CHAMBA BUS STAND, CHAMBA
KARINA ....RESPONDENT
90.RP NO.70 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SOLAN HIMACHAL PRADESH.
4. THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
M/S CHANDIGARH WINES SOLAN, DISTRICT SOLAN, HIMACHAL PRADESH THROUGH ITS MANAGING
PARTNER SH. RAMESH CHAND DOGRA SON OF SHRI KARAM CHAND DOGRA, RESIDENT OF VPO GAGRET, TEHSIL AMB, DISTRICT UNA. ....RESPONDENT
.
91.RP NO.71 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION
COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER,
DISTRICT KANGRA AT
DHARAMSHALA, HIMACHAL PRADESH. ....PETITIONERS
AND
M/S RAVI PARKASH RAKESH KUMAR, LIQUOR LICENSEE OF RETAIL LIQUOR VENDS IN UNIT NO.
43, DISTRICT KANGRA (H.P) FOR 2016-17 THROUGH PARTNER SH.
RAVI PRAKASH SON OF SH. LAL SINGH, RESIDENT OF VILLAGE AND POST OFFICE KACHHIARI, TEHSIL AND DISTRICT KANGRA, H.P. ....RESPONDENT
92.RP NO.72 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA DISTRICT CHAMBA, H.P. ....PETITIONERS
AND
.
SH. SATISH KUMAR, LICENSEE
(L-2 BANIKHET) FOR 2013-14 DISTRICT CHAMBA, H.P. THROUGH
PROPRIETOR SH. SATISH KUMAR SON OF LATE SHRI GURDEV RAJ, RESIDENT OF HOUSE NO. 390, MOHALLA RAJARIYA, PATHANKOT, (PUNJAB). ....RESPONDENT
1.
93.RP NO.73 OF 2022
STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE &
TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER SHIMLA
DISTRICT SHIMLA, H.P. ....PETITIONERS
AND
M/S H.S. GULATI, LICENSEE RETAIL LIQUOR VEND L-2 JANOGGHAT, DISTRICT SHIMLA, THROUGH PROPRIETOR HARPREET SINGH GULATI SON OF LATE SH. AJIT SINGH RESIDENT OF HOTEL BHARARI REGENCY, BHARARI, SHIMLA, H.P. ....RESPONDENT
94.RP NO.74 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION
.
COMMISSIONER, NORTH ZONE,
PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER,
DISTRICT KANGRA, AT DHARAMSHALA H.P. ....PETITIONERS
AND
VISHAL RANA AND OTHERS, LIQUOR LICENSEE OF RETAIL LIQUOR VENDS IN UNIT NO. 16 BAIJNATH- BHATTU-PATTU, DISTRICT KANGRA
H.P. THROUGH PARTNER SH.
VISHAL RANA SON OF ONKAR CHAND RANA RESIDENT OF VILLAGE AIMA, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P. ....RESPONDENT
95.RP NO.75 OF 2022
1. STATE OF H.P. THROUGH ADDITIONAL CHIEF SECRETARY
(EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA.
2. THE COMMISSIONER OF STATE TAXES & EXCISE, HIMACHAL PRADESH, BLOCK NO. 30 SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE JOINT COMMISSIONER STATE TAXES & EXCISE, CENTRAL ZONE, RAM NAGAR, MANDI, DISTRICT MANDI, H.P.
4. THE DEPUTY COMMISSIONER STATE TAXES & EXCISE, RAM NAGAR, MANDI, DISTRICT MANDI, H.P. ....PETITIONERS
AND
M/S AMIT KAUSHAL, LICENSEE
RETAIL LIQUOR VENDS OF UNIT NO. 01 BILASPUR MAIN (EIGHT VENDS) OF DISTRICT BILASPUR, H.P. FOR THE YEAR 2016-17, THROUGH SH. AMIT KAUSHAL SON OF SH. ASHWANI KUMAR, RESIDENT OF
.
BHOJPUR, SUNDER NAGAR,
DISTRICT MANDI, H.P. ....RESPONDENT
96.RP NO.76 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA H.P.
4. THE COLLECTOR EXCISE (NORTH ZONE) PALAMPUR. ....PETITIONERS
AND
SIDHARTH SHARMA SON OF KEWAL KRISHAN SHARMA SON OF SH. DHANI RAM SHARMA, RESIDENT OF
VPO TUNNUHATTI, TEHSIL BHATTIYAT DISTRICT CHAMBA, H.P.
TUNNUHATTI) ....RESPONDENT
97.RP NO.77 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DY. COMMISSIONER, STATE EXCISE TAXES & EXCISE, SOLAN. ....PETITIONERS
AND
MANAN GARG, SON OF SH. SUSHIL GARG, RESIDENT OF HUSE NO.288, LOWER BAZAR, SUBATHU, TEHSIL & DISTRICT SOLAN (EXCISE LICENSEE UNIT-6, SUBATHU, DISTT. SOLAN.) ....RESPONDENT
.
98.RP NO.78 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION
COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU,
DISTRICT KULLU, H.P. ....PETITIONERS
AND
SH. SHAM SUNDER SHARMA, SON OF LATE SH. KEDAR NATH SHARMA,
RESIDENT OF HOUSE NO.18, SECTOR-3A, CHANDIGARH (UT), PARTNER M/S SHAM SUNDER
BALDEV SINGH & COMPANY, LICENSEE RETAIL LIQUOR VENDS IN
UNITS NO.1-SOLANGNALA OF DISTRICT KULLU, HIMACHAL PRADESH, FOR THE YEAR 2016-17. ....RESPONDENT
99.RP NO.79 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, HIMACHAL PRADESH.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SHIMLA, DISTRICT SHIMLA, H.P. ....PETITIONERS
AND
.
M/S BHAVNESH BANGA, LICENSEE,
RETAIL LIQUOR VENDS COMPRISED IN MATIANA, FAGU AND RAJGHAT, UNITS, DISTRICT SHIMLA, THROUGH
PROPRIETOR SH. BHAVNESH BANGA, SON OF LATE SH. O.P. BANGA, RESIDENT OF ELYSIUM LODGE, UPPER SHANKIL, SHIMLA, DISTRICT SHIMLA, H.P. ....RESPONDENT
1.
100.RP NO.80 OF 2022
STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA H.P.
4. THE COLLECTOR EXCISE (NORTH
ZONE) PALAMPUR. ....PETITIONERS
AND
JUGAL KISHOR, SON OF SH. GIRDHARI LAL, RESIDENT OF
VILLAGE NAGWARI, TEHSIL NURPUR, DISTRICT KANGRA, H.P. (EXCISE LICENSEE UNIT NO.82/83 LACHORI). ....RESPONDENT
101.RP NO.81 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU,
.
H.P. ....PETITIONERS
AND
SARIKA SHARMA, WIFE OF SH. ADITYA NATH SHARMA, RESIDENT OF HOUSE NO.18, SECTOR 3A, CHANDIGARH (UT), PROPRIETOR M/S SARIKA SHARMA, LICENSEE
RETAIL LIQUOR VENDS IN UNIT NO.12-SAINJ OF DISTRICT KULLU, HIMACHAL PRADESH, FOR THE YEAR 2016-17. ....RESPONDENT
102.RP NO.82 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, NURPUR
AT JACHH, H.P.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S GURDASPUR TRADERS DAMTAL, DISTRICT KANGRA, THROUGH ITS SOLE PROPRIETOR SH. GURJEET SINGH SETHI, SON OF SH. GURDEEP SINGH SETHI, RESIDENT OF 435, INDRA COLONY PATHANKOT. ....RESPONDENT
103.RP NO.83 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
ABHAY PRASHER, SON OF SH. AMARANTH PRASHAR, RESIDENT
OF VPO RAIPUR MADAN, TEHSIL BANGANA, DISTRICT UNA, H.P. UNIT NO.44, MADANPUR, BASOLI, UNA.
r ....RESPONDENT
104.RP NO.84 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA, H.P.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S THAKUR WINE AGENCY, THROUGH MANISH, SON OF SH. BHAGAT RAM, RESIDENT OF VPO KANDLA, TEHSIL & DISTRICT CHAMBA (EXCISE LICENSEE UNIT NO.39, 77, 78 & 79, KOTI, KATHWAD, BAIRAGARH & NAKRO). ....RESPONDENT
105.RP NO.84 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
.
TAXATION COMMISSIONER,
CHAMBA, H.P.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S THAKUR WINE AGENCY, THROUGH MANISH, SON OF SH.
BHAGAT RAM, RESIDENT OF VPO KANDLA, TEHSIL & DISTRICT CHAMBA (EXCISE LICENSEE UNIT NO.39, 77, 78 & 79, KOTI, KATHWAD,
BAIRAGARH & NAKRO). ....RESPONDENT
106.RP NO.85 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR, H.P. ....PETITIONERS
AND
VIJAY KUMAR, SON OF SH. SHER SINGH, RESIDENT OF VILLAGE NEE, POST OFFICE DRAMAN, TEHSIL JAISINGHPUR, DISTRICT CHAMBA, H.P. (EXCISE LICENSEE UNIT 9, BAHONTA). ....RESPONDENT
107.RP NO.86 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
.
TAXATION COMMISSIONER,
CHAMBA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR, H.P. ....PETITIONERS
AND
M/S THAKUR WINE AGENCY, THROUGH MADAN S/O SH. BHAGAT
RAM, RESIDENT OF VPO KANDLA, TEHSIL & DISTRICT CHAMBA (EXCISE LICENSEE UNIT NO.37, 40, 72 & 81, RAJNAGAR, KANDLA
BHANJRAROO & TISSA). ....RESPONDENT
108.RP NO.87 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR, H.P. ....PETITIONERS
AND
ANIL DOGRA, SON OF SH. MEHAR CHAND DOGRA, RESIDENT OF PREM NAGAR, UNA, UNIT NO.5, AJNOLI, UNA. ....RESPONDENT
109.RP NO.88 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA.
.
4. THE COLLECTOR EXCISE (NORTH
ZONE), PALAMPUR, H.P. ....PETITIONERS
AND
JAGDISH CHAND MAHAJAN, SON OF SH. NAND LAL, RESIDENT OF PREM COTTAGE, SATDHARA TOAD, DALHOUSIE, DISTRICT CHAMBA,
H.P. (EXCISE LICENSEE UNIT NO.47, LAKKARMANDI UNIT). ....RESPONDENT
110.RP NO.89 OF 2022
1.
STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, SOUTH
ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE & TAXATION OFFICER, RECKON PEO, DISTRICT KINNOUR, H.P. ....PETITIONERS
AND
MADAN LAL KHANNA, LIQUOR LICENSEE 2016-17, RETAIL LIQUOR VENDS COMPRISED IN RECKON PEO UNIT, DISTRICT KINNOUR, THROUGH PROPRIETOR MADAN LAL KHANNA S/O LATE SH. BANSI LAL KHANNA, RESIDENT OF GEETA COTTAGE SANJAULI, DISTRICT SHIMLA, H.P. ....RESPONDENT
111.RP NO.91 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
.
COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA,
H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, NAHAN, DISTRICT SIRMOUR, H.P. ....PETITIONERS
AND
M/S JOY WINES, L-1, SHIMLA ROAD NAHAN, DISTRICT SIRMOUR,
HIMACHAL PRADESH, THROUGH ITS
PROPRIETOR JAI PAL SON OF LATE SH. AMAR SINGH, RESIDENT OF SHIMLA ROAD, NAHAN, DISTRICT SIRMOUR, H.P. ....RESPONDENT
112.RP NO.92 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR, H.P. ....PETITIONERS
AND
SUDHIR KUMAR, SON OF SH. VAKILU RAM, RESIDENT OF VPO HADSAR, TEHSIL BHARMOUR, DISTRICT CHAMBA (EXCISE LICENSEE UNIT NO.1, THALLU-HADSAR UNIT). ....RESPONDENT
113.RP NO.93 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR, H.P. ....PETITIONERS
AND
M/S THAKUR WINE AGENCY, THROUGH MADAN, SON OF SH.
BHAGAT RAM, RESIDENT OF VPO
KANDLA, TEHSIL & DISTRICT CHAMBA (EXCISE LICENSEE UNIT NO.37, 40, 72 & 81, RAJNAGAR, KANDLA, BHAJRAROO & TISSA). ....RESPONDENT
114.RP NO.94 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR, H.P. ....PETITIONERS
AND
KAILASH CHAND, SON OF SH. HOSHIYAR SINGH, RESIDENT OF VPO KOTI, TEHSIL & DISTRICT CHAMBA, H.P. (EXCISE LICENSEE UNIT NO.25 & 52 KHAJJIAR &
BANIKHET). ....RESPONDENT
115.RP NO.95 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
.
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SOLAN.
4. THE COLLECTOR EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
RAJEEV PRABHAKAR, SON OF SH. P. PRABHAKAR, LODGE, LOWER
SUMMER HILL, DISTRICT SHIMLA
(LICENSEE UNITS: WAKNAGHAT & DARLAGHAT UNITS). ....RESPONDENT
116.RP NO.96 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, BADDI, H.P.
4. THE COLLECTOR EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
M/S UNITED SPRITS LIMITED, A COMPANY INCORPORATED UNDER THE COMPANIES ACT HAVING ITS REGISTERED OFFICE AT UB TOWER, UB CITY, 24 VITTAL MALLYA ROAD, BANGALORE-560001 AND HAVING ITS MANUFACTURING UNIT AT
BADDI THROUGH MR. RAJIV KUMAR SON OF LATE SHRI RAJVIR SINGH AUTHORIZED REPRESENTATIVE OF COMPANY. ....RESPONDENT
117.RP NO.97 OF 2022
.
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER.
4. THE COLLECTOR EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
ANIL KUMAR, SON OF SH. MEHAR CHAND, RESIDENT OF WARD NO.1, UNA, TEHSIL & DISTRICT UNA, H.P. ....RESPONDENT
118.RP NO.108 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER,
HAMIRPUR, H.P.
4. THE COLLECTOR EXCISE (CENTRAL ZONE), MANDI. ....PETITIONERS
AND
M/S ARADHANA WINES, L-1 BARSAR, TEHSIL BARSAR, DISTRICT HAMIRPUR, THROUGH ITS SOLE PROPRIETOR SMT. INDERA DOGRA, WIFE OF SH. ANIL KUMAR DOGRA, RESIDENT OF PREM NAGAR UNA,
TEHSIL & DISTRICT UNA. ....RESPONDENT
119.RP NO.119 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
.
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER,
CHAMBA, DISTRICT CHAMBA, H.P. ....PETITIONERS
AND r M/S G.S. SETHI S/O LATE SH. SOHAN
SINGH SETHI, R/O INDIRA COLONY, PATHANKOT (PUNJAB), PARTNER M/S G.S. SETHI AND CO. RETAIL LIQUOR VENDS LICENSEE FOR THE YEAR 2015-16, DISTRICT CHAMBA,
H.P. ....RESPONDENT
120.RP NO.120 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KANGRA, DISTRICT KANGRA, H.P. ....PETITIONERS
AND
SURINDER SINGH RANA, PROPRIETOR LIQUOR LICENSEE OF
RETAIL LIQUOR VENDS IN UNIT NO.167, JAISINGHPUR FOR 2015-16 AND UNIT NO.28, PAHRA JAISINGPUR FOR 2016-17, DISTRICT KANGRA (HP), THROUGH PROPRIETOR SH. SURINDER SINGH
.
RANA, SON OF SH. TODAR SINGH,
RESIDENT OF VILLAGE AIMA, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P. ....RESPONDENT
121.RP NO.121 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3.
THE DEPUTY EXCISE & TAXATION
COMMISSIONER, NORTH ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
SH. SHAM SUNDER SHARMA, SON OF LATE SH. KEDAR NATH SHARMA,
RESIDENT OF HOUSE NO.18, SECTOR-3A, CHANDIGARH (UT), PROPRIETOR M/S SHAM SUNDER SHARMA, LICENSEE RETAIL LIQUOR
VENDS IN UNITS NO.1, DISTRICT KULLU, H.P., FOR THE YEAR 2017-18. ....RESPONDENT
122.RP NO.123 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
.
MIAN RAM, SON OF SH. HARI
SARAN, RESIDENT OF VILLAGE CHUPPARI, TEHSIL ROHRU, DISTRICT SHIMLA, H.P., UNIT NO.34,
SANTOSHGARH, UNA. ....RESPONDENT
123.RP NO.124 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE & TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, BBN AREA, BADDI DISTRICT SOLAN, H.P. ....PETITIONERS
AND
M/S KALA AMB, DISTILLERY AND BREWERY PRIVATE LIMITED, VILLAGE BHANGLA, TEHSIL NALAGARH, DISTRICT SOLAN, H.P.,
THROUGH AUTHORIZED SIGNATORY MANORMA CHAUDHARY, DAUGHTER OF SH. BALDEV SINGH BARWALA, RESIDENT OF HOUSE NO.55, P&T CITY LINE, DELHI-110039. ....RESPONDENT
124.RP NO.125 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR EXCISE (NORTH
.
ZONE), PALAMPUR. ....PETITIONERS
AND
VIJAY BHAWANI, SON OF SH. JAGANNATH, RESIDENT VPO CHHATRARI, TEHSIL & DISTRICT CHAMBA, H.P. (EXCISE LICENSEE UNIT DAKOGH & LOONA). ....RESPONDENT
1.
125.RP NO.126 OF 2022 STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION
COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
SH. SHAM SUNDER SHARMA, SON
OF LATE SH. KEDAR NATH SHARMA, RESIDENT OF HOUSE NO.18, SECTOR-3A, CHANDIGARH (UT), PROPRIETOR M/S SHAM SUNDER SHARMA, LICENSEE RETAIL LIQUOR VENDS IN UNITS NO.2-MALL MANALI, 3-MODEL TOWN, MANALI, 7 DHALPUR AND 10-MANIKARAN OF DISTRICT KULLU AND UNIT NO.1 KELYONG OF DISTRICT LAHAUL & SPIT, H.P., FOR THE YEAR 2016-17. ....RESPONDENT
126.RP NO.127 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
.
COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE & TAXATION COMMISSIONER, SOUTH
ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SOLAN, DISTRICT SOLAN, H.P. ....PETITIONERS
AND
M/S AMAR SINGH VERMA, LIQUOR
LICENSEE UNIT NO.43, LAVIGHAT &
SHATAL RETAIL LIQUOR VENDS, DISTRICT SOLAN, THROUGH ITS PROPRIETOR SH. AMAR SINGH, SON OF LATE SH. BADRI DASS VERMA, RESIDENT OF VERMA NIWAS, NEAR
DEV BHUMI APARTMENT, WARD NO.1, DEONGHAT DISTRICT, SOLAN, H.P. ....RESPONDENT
127.RP NO.128 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S ASHOK KUMAR, LICENSEE OF UNIT NO.5, (A.B. KULLU), DISTRICT KULLU, THROUGH PARTNER ASHOK KUMAR, SON OF SH. SHINU RAM, VILLAGE BHARMARA, P.O. KUTHER, TEHSIL JAWALI, DISTRICT KANGRA. ....RESPONDENT
.
128.RP NO.129 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER.
4. THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
RANDEEP KUMAR, SON OF SH. RAGUBIR SINGH, RESIDENT OF VILLAGE KUTHERA JASWALAI,
TEHSIL AMB, DISTRICT UNA, H.P. ....RESPONDENT
129.RP NO.130 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
BALJEET SINGH, SON OF SH. KARTAR SINGH, RESIDENT OF VILLAGE UPPER ARNIALA, P.O. KOTLAN KALAN, TEHSIL & DISTRICT
UNA, UNIT NO.32 & 37 (SANDOLI & CHHATAPUR). ....RESPONDENT
130.RP NO.131 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
.
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
SURESH KUMAR, SON OF SH.
PRITAM CHAND, RESIDENT OF VPO
PANDOGA, TEHSIL HAROLI, DISTT. UNA, UNIT NO.6,7,39, HAROLI- PALKWAH, TAHLIWALA, UNA. ....RESPONDENT
131.RP NO.132 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE,
PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA, DISTRICT CHAMBA, H.P. ....PETITIONERS
AND
M/S G.S. SETHI AND ASSOCIATES, LICENSEE RETAIL LIQUOR VENDS IN UNIT NO.16-LAKKAR MANDI OF DISTRICT CHAMBA, HIMACHAL PRADESH, FOR 2016-17, THROUGH
PARTNER SH. G.S. SETHI, SON OF LATE SH. SOHAN SINGH SETHI, RESIDENT OF INDIRA COLONY, PATHANKOT (PUNJAB). ....RESPONDENT
132.RP NO.133 OF 2022
.
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE & TAXATION COMMISSIONER, SOUTH
ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SHIMLA,
DISTRICT SHIMLA, H.P.. ....PETITIONERS
AND
M/S MADAN LAL KHANNA, LICENSEE, RETAIL LIQUOR VENDS,
COMPRISED IN KUFFRI AND MEHLI UNITS, DISTRICT SHIMLA, THROUGH PROPRIETOR KADAN LAL KHANNA,
SON OF LATE SH. BANSI LAL KHANNA, RESIDENT OF GEETA
COTTAGE SANJAULI, DISTRICT SHIMLA, H.P. ....RESPONDENT
133.RP NO.134 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
MOHINDER KUMAR, SON OF SH. RAM PRAKASH, RESIDENT OF VILLAGE BAGDIYALA, P.O. JAROT,
.
TEHSIL JAWALI, DISTRICT KANGRA,
H.P. (EXCISE LICENSEE UNIT NO.11 RAJERA). ....RESPONDENT
134.RP NO.135 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE &
TAXATION COMMISSIONER, SOUTH
ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SOLAN, DISTRICT SOLAN, H.P. ....PETITIONERS
AND
ASHOK KUMAR, SON OF SH. PARMESHWAR DASS, RESIDENT OF
93-94, KILN AREA, NANGAL TOWNSHIP, DISTRICT ROPAR, PUNJAB, PARTNER M/S ASHOK KUMAR, LIQUOR LICENSEE
SALOGRA UNIT RETAIL LIQUOR VENDS FOR 2014-15, DISTRICT SOLAN (H.P.). ....RESPONDENT
135.RP NO.136 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SOLAN, DISTRICT SOLAN, H.P.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
.
AND
SUDHIR KUMAR, SON OF SH. VAKILU RAM, RESIDENT OF VO HADSAR,
TEHSIL BHARMOUR, DISTRICT CHAMBA (EXCISE LICENSEE UNIT NO.1, THALLU-HADSAR UNTIT). ....RESPONDENT
136.RP NO.137 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2.
THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
SUSHMA DEVI, WIFE OF SH. CHUHAR SINGH, RESIDENT OF VILLAGE RAKH, TEHSIL BHATTIYAT, DISTT. CHAMBA, H.P. (EXCISE LICENSEE
UNIT NO.69 SIHUNTLA). ....RESPONDENT
137.RP NO.138 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER.
4. THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
SURESH KUMAR, SON OF SH.
.
PRITAM CHAND, RESIDENT OF
VILLAGE PANDOGA, TEHSIL & DISTRICT UNA, H.P. ....RESPONDENT
138.RP NO.139 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND
TAXATION COMMISSIONER, SOUTH
ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SHIMLA, DISTRICT SHIMLA, H.P. ....PETITIONERS
AND
M/S B. BANGA AND COMPANY, LICENSEE, RETAIL LIQUOR VENDS
L-2 KACHIGHATTI AND L-2 LAKKAR BAZAAR (BUS STAND), SHIMLA, DISTRICT SHIMLA, THROUGH PARTNER SH. BHAVNESH BANGA,
SON OF LATE SH. O.O. BANGA, RESIDENT OF ELYSIUM LODGE, UPPER SHANKLI, SHIMLA, DISTRICT SHIMLA, H.P. ....RESPONDENT
139.RP NO.140 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER.
4. THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
.
AND
M/S NEEL KANTH WINE, JAWAHAR COLONY, KAMLA NAGAR,
SANJAULI, SHIMLA, THROUGH ITS PROPRIETOR SH. CHANDER MOHAN SHARMA, SON OF SH. RAM PARKASH, RESIDENT OF JAWAHAR COLONY, KAMLA NAGAR,
SANJAULI, SHIMLA. ....RESPONDENT
140.RP NO.141 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, UNA
4. THE COLLECTOR, EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
KHAJAN SINGH S/O KRISHAN CHAND, R/O SIDHROTI, P.O. LOWER
KOTI, TEHSIL ROHRU, DISTT. SHIMLA, H.P., UNT NO.27, MEHATPUR, UNA. ....RESPONDENT
141.RP NO.142 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, UNA
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
.
ANIL KUMAR DOGRA S/O SH. MEHAR CHAND DOGRA, RESIDENT OF PREM NAGAR, UNA, TEHSIL AND DISTRICT
UNA, H.P., UNIT NO.45, UNA. ....RESPONDENT
142.RP NO.143 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, BLOCK NO.29, SDA COMPLEX, SHIMLA, H.P.
4. THE ASSISTANT EXCISE &
TAXATION OFFICER, DISTRICT KINNAUR AT RECKON PEO, H.P. ....PETITIONERS
AND
MADAN LAL KHANNA, SON OF LATE SH. BANSI LAL KHANNA, RESIDENT OF GEETA COTTAGE SANJAULI, DISTRICT SHIMLA, H.P., PARTNER IN
RETAIL LIQUOR VENDS COMPRISED IN UNIT NOS.1 TO 7, DISTRICT KINNAUR, H.P. ....RESPONDENT
143.RP NO.144 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, BBN
.
AREA, BADDI, DISTRICT SOLAN, H.P. ....PETITIONERS
AND
M/S HIMGIRI BEVERAGES DISTILLER & BOTTLER, VILLAGE MIRPURKITLA, KALA AMB, DISTRICT SIRMOUR, H.P., THROUGH PROPRIETOR KAPIL GUPTA, SON OF SH. SOHAN LAL
GUPTA, RESIDENT OF HOUSE NO.643, SECTOR 8, PANCHKULA, HARYANA. r ....RESPONDENT
144.RP NO.145 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER.
4. THE COLLECTOR, EXCISE (SOUTH
ZONE), SHIMLA. ....PETITIONERS
AND
KHAJAN SINGH, SON OF SH. KRISHAN CHAND, RESIDENT OF VILLAGE SHALAI, TEHSIL ROHRU, DISTRICT SHIMLA, H.P. ....RESPONDENT
145.RP NO.146 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER,
.
DISTRICT KANGRA AT
DHARAMSHALA, H.P. ....PETITIONERS
AND
SANJEEV KUMAR, PROPRIETOR LIQUOR LICENSEE OF RETAIL LIQUOR VENDS IN UNIT NO.23, DISTRICT KANGRA (HP) FOR 2016-17
THROUGH PROPRIETOR SH. SANJEEV KUMAR, RESIDENT OF VILLAGE BEHI, P.O. BHAMBLA, DISTT. MANDI, H.P. ....RESPONDENT
146.RP NO.147 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER,
CHAMBA.
4. THE COLLECTOR, EXCISE(NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S THAKUR WINE AGENCY, THROUGH MANISH, SON OF SH. BHAGAT RAM, RESIDENT OF VPO KANDLA, TEHSIL & DISTT. CHAMBA, (EXCISE LICENSEE UNIT NO.39, 77,78 & 70, KOTI, KATHWAD, BAIRAGARH & NAKRO). ....RESPONDENT
147.RP NO.148 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, HAMIRPUR, H.P.
4. THE COLLECTOR, EXCISE(CENTRAL
ZONE), MANDI, H.P. ....PETITIONERS
AND
M/S HIM QUEEN DISTILLERS &
BOTTLERS, REGISTERED PARTNERSHIP CONCERN HAVING ITS REGISTERED OFFICE AT VPO HARETA, TEHSIL NADAUN, DISTRICT
HAMIRPUR, H.P. AND UNIT AT
VILLAGE KUNANI, P.O. TIPPER, TEHSIL BARSAR, DISTRICT HAMIRPUR, H.P. THROUGH SHRI RAJESH KUMAR VIMAL, SON OF SH. MANSA RAM VIMAL, PARTNER. ....RESPONDENT
148.RP NO.149 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S MURARI LAL LIQUOR LICENSEE OF UNIT NO.23, KALATH, DISTRICT KULLU, THROUGH PARTNER
MURARI LAL, SON OF SH. NAGINDER SINGH, VILLAGE KUMARDA, P.O. PEREHAR, TEHSIL DHARAMPUR, DISTRICT MANDI, H.P. ....RESPONDENT
149.RP NO.150 OF 2022
.
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SOLAN.
4. THE COLLECTOR, EXCISE(CENTRAL ZONE), SHIMLA. ....PETITIONERS
AND
RAJU SHARMA, SON OF SH. MOHAN LAL SHARMA, RESIDENT OF HOUSE NO.2726, GURUDEV NAGAR, LUDHIANA, PUNJAB (EXCISE LICENSEE UNIT 3,4 & 12, L-2
SAPROON, DEONGHAT, BYE PASS, NEAR BUS STAND, DHARAMPUR, SUBZI MANDI & L-14, ANJI,
LAVIGHAT, SHATTAL, DEONGHAT, BAROG, SUBZI MANDI & L-14, ANJI,
LAVIGHAT, SHATTAL, DEONGHAT, BAROG, SUBZI MANDI, SANWARA, SUKHI JOHRI, KUMARDA, DHARAMPUR, DISTRICT SOLAN). ....RESPONDENT
150.RP NO.151 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
.
M/S REWA NAND LIQUOR LICENSEE
OF UNIT NO.1, SHANGRIBAG, DISTRICT KULLU, THROUGH ITS PARTNER REWA NAND, SON OF SH.
SIT RAM, RESIDENT OF 44/JE, VILLAGE LARJI, SUB TEHSIL SAINJ, DISTRICT KULLU, H.P. ....RESPONDENT
151.RP NO.152 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2.
THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR, EXCISE(NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S THAKUR WINE AGENCY, THROUGH DEVENDER S/O SH. KRIPA RAM, RESIDENT OF VPO KANDLA, TEHSIL & DISTRICT
CHAMBA, (EXCISE LICENSEE UNIT NO.71,73,76,79 BAROH, JASSORGARH, KATHWAR, BAIRGARH, TIKKARGARH & CHILLI). ....RESPONDENT
152.RP NO.153 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU,
.
DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S KARAN RAI, LIQUOR LICENSEE OF UNIT NO.24, JAGATSUKH, DISTRICT KULLU, THROUGH PARTNER BHARAT RAI, SON OF SH. JASWANT RAI, VILLAGE BADAH,
P.O. MOHAL, TEHSIL AND DISTRICT KULLU, H.P. ....RESPONDENT
153.RP NO.154 OF 2022
1.
STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER,
CHAMBA.
4. THE COLLECTOR, EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
BHUWNESHWAR SHARMA, SON OF SH. ISHWAR CHAND, RESIDENT OF VPO MEHLA, TEHSIL & DISTRICT CHAMBA, H.P. (EXCISE LICENSEE UNIT SUNARA). ....RESPONDENT
154.RP NO.155 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE & TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
.
4. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, BBN AREA, BADDI, DISTRICT SOLAN, H.P. ....PETITIONERS
AND
M/S SABACCHUS DISTILLERY PRIVATE LIMITED, VILLAGE REHRU UPPARALA, TEHSIL NALAGARH,
DISTRICT SOLAN, H.P., THROUGH AUTHORIZED SIGNATORY SANJEEV KUMAR MODI, SON OF SH. SUDARSHAN MODI, RESIDENT OF
HOUSE NO.324, FIRST FLOOR,
SECTOR 9-D, CHANDIGARH (UT). ....RESPONDENT
155.RP NO.156 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
M/S THAKUR WINE AGENCY, THROUGH MANISH KUMAR, SON OF SH. GURDEV SINGH, RESIDENT OF VILLAGE MOHAL, P.O. LARGO, TEHSIL & DISTRICT CHAMBA (EXCISE LICENSEE UNIT NO.93, 35, 33 & 85, BAGHEL, PUKHRI, DHARYALI, SUNDLA). ....RESPONDENT
156.RP NO.157 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
ASHISH MAHAJAN, SON OF TULSI RAM, RESIDENT OF VPO SAMOT,
TEHSIL BHATTIYAT, DISTT.
CHAMBA, H.P. (EXCISE LICENSEE UNIT NO.68 SAMOT). ....RESPONDENT
157.RP NO.158 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE EXCISE & TAXATION COMMISSIONER, UNA.
4. THE COLLECTOR EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
BHUPINDER SINGH, SON OF SH. PREM SINGH, RESIDENT OF VPO CHANGAR HANDOLA, TEHSIL BANGANA, DISTRICT UNA, H.P., UNIT NO.1, UNA. ....RESPONDENT
158.RP NO.159 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
.
3. THE ADDITIONAL EXCISE AND
TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, H.P.
4. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, BBN AREA AT BADDI, DISTRICT SOLAN, H.P. ....PETITIONERS
AND
M/S RAKESH KUMAR, LICENSEE RETAIL LIQUOR VEND L-14 KRIPALPUR IN BBN AREA, TEHSIL
NALAGARH, DISTRICT SOLAN,
THROUGH PROPRIETOR RAKESH KUMAR S/O SH. HARI SINGH, RESIDENT OF 45 MOHAL SUKSHWAL, TEHSIL KOTLI, DISTRICT MANDI, H.P. ....RESPONDENT
159.RP NO.160 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
ADITYA NATH SHARMA, SON OF SH. SHAM SUNDER SHARMA, RESIDENT OF HOUSE NO.18, SECTOR 3-A,
CHANDIGARH (UT), PROPRIETOR M/S ADITYA NATH SHARMA, LICENSEE RETAIL LIQUOR VENDS IN UNIT NO.4-NAGGAR, 5-PATLIKUHAL AND 6-AKHARA BAZAAR OF DISTRICT KULLU, H.P., FOR THE
.
YEAR 2016-17. ....RESPONDENT
160.RP NO.161 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA.
4.
THE COLLECTOR, EXCISE (NORTH
ZONE), PALAMPUR. ....PETITIONERS
AND
HEM SINGH, SON OF SH. BRIJ LAL,
RESIDENT OF VPO KALHEL, TEHSIL & DISTRICT CHAMBA, H.P. (EXCISE LICENSEE UNIT NO.75 KALHEL). ....RESPONDENT
161.RP NO.162 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE & TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SHIMLA, DISTRICT SHIMLA, H.P. ....PETITIONERS
AND
M/S P.C. VIJ AND COMPANY, LICENSEE, RETAIL LIQUOR VEND L- 2, DHALL MAIN SHIMLA, DISTRICT SHIMLA, THROUGH PARTNER PARKASH CHAND VIJ, SON OF LATE
.
SH. M.R. VIJ, RESIDENT OF GARDEN
VIEW, SANJAULI, SHIMLA-171006, H.P.
....RESPONDENT
162.RP NO.163 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3.
THE ADDITIONAL EXCISE &
TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, SOLAN,
DISTRICT SOLAN, H.P. ....PETITIONERS
AND
M/S PARADISE WINES, L.1
LICENSEE, DEONGHAT, SOLAN, DISTRICT SOLAN, H.P., THROUGH ITS PARTNER SH. DALIP SINGH, SON OF SH. LAL CHAND, RESIDENT OF
HOUSE NO.2143, SECTOR S 23-C, CHANDIGARH. ....RESPONDENT
163.RP NO.164 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
.
MOHINDER KUMAR, SON OF SH. RAM PRAKASH, RESIDENT OF VILLAGE BADIYALA, P.O. JAROT,
TEHSIL JAWALI, DISTRICT KANGRA, H.P. (EXCISE LICENSEE UNIT NO.32 SAHOO). ....RESPONDENT
164.RP NO.165 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2.
THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA, DISTRICT CHAMBA, H.P. ....PETITIONERS
AND
M/S G.S. SETHI AND CO. LICENSEE RETAIL LIQUOR VENDS IN UNIT NO.4-KARIYAN, AND UNIT NO.313-
KIYANI OF DISTRICT CHAMBA, H.P., FOR 2016-17, THROUGH PARTNER SH. G.S. SETHI, SON OF LATE SH. SOHAN SINGH SETHI, RESIDENT OF INDIRA COLONY, PATHANKOT (PUNJAB). ....RESPONDENT
165.RP NO.166 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER.
4. THE COLLECTOR, EXCISE (SOUTH
.
ZONE), SHIMLA. ....PETITIONERS
AND
ABAY RASUR, SON OF SH. AMAR NATH PRASUR, RESIDENT OF VILLAGE BASOLI, TEHSIL AND DISTRICT UNA, H.P. ....RESPONDENT
166.RP NO.167 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, SOUTH
ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, NAHAN, DISTRICT SIRMOUR, HP. ....PETITIONERS
AND
M/S AGGARWAL WINES, L.1
LICENSEE, SARAHAN, DISTRICT SIRMOUR, H.P., THROUGH ITS PROP. VINOD KUMAR AGGARWAL, R/O VILLAGE SARAHAN, DISTT. SIRMOUR, H.P. ....RESPONDENT
167.RP NO.168 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
.
4. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA, DISTRICT CHAMBA, H.P. ....PETITIONERS
AND
ASHOK KUMAR, SON OF SH. CHAMAN LAL, R/O VILLAGE & POST OFFICE KULETH, SUB-TEHSIL HOLI,
DISTRICT CHAMBA, H.P. LIQUOR LICENSEE, l-14 UNIT NO.5, DAKOGH RETAIL LIQUOR VENDS, DISTRICT CHAMBA, H.P. ....RESPONDENT
168.RP NO.169 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER,
CHAMBA, DISTRICT CHAMBA, H.P.
4. THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
KEWAL KRISHAN SHARMA, SON OF SH. DHANI RAM SHARMA, RESIDENT OF VPO TUNNUHATTI, TEHSIL BHATTIYAT, DISTRICT CHAMBA, H.P., (EXCISE LICENSEE UNIT NO.49). ....RESPONDENT
169.RP NO.170 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, NORTH ZONE,
.
PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, DISTRICT KANGRA AT
DHARAMSHALA, H.P. ....PETITIONERS
AND
M/S PRABHAT CHAND RAMESH
SINGH, LIQUOR LICENSEE OF RETAIL LIQUOR VENDS IN UNIT NO.25, 26 AND 28, DISTRICT KANGRA (HP), FOR 2016-17,
THROUGH PARTNER SH. PRABHAT
CHAND, RESIDENT OF HOUSING BOARD COLONY, HAMIRPUR, H.P. ....RESPONDENT
170.RP NO.171 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA, H.P.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S THAKUR WINE AGENCY, THROUGH AMIT SON F SH. GIAN CHAND, RESIDENT OF VPO KANDLA, TEHSIL & DISTRICT CHAMBA (EXCISE LICENSEE UNIT NO.17,36,34 & 38, CHANDI, MASROOND, GHATGALOO, KIYANI). ....RESPONDENT
171.RP NO.172 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
.
2. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA, H.P.
3. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR ....PETITIONERS
AND
SIDHARTH SHARMA, SON OF SH. KEWAL KRISHAN SHARMA, SON OF
SH. DHANI RAM SHARMA, R/O VPO
TUNNUHATTI, TEHSIL BHATTIYAT, DISTT. CHAMBA, H.P. (EXCISE LICENSEE UNIT NO.60 TUNNUHATTI), CHAMBA. ....RESPONDENT
172.RP NO.173 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA, H.P.
4. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S THAKUR WINES AGENCY, THROUGH DEVENDER SON OF SH. KIRPA RAM, RESIDENT OF VPO KANDLA, TEHSIL & DISTRICT CHAMBA, (EXCISE LICENSEE UNIT
NO.71,73,76,79, BAROH, JASSORGARH, KATHWAR, BAIRAGARH, TIKKARGARH & CHILLI). ....RESPONDENT
173.RP NO.174 OF 2022
.
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S THAKUR ENTERPRISES, L-1 AT
CHAMBA (TADOLI) CHAMBA,
THROUGH ITS PROP. SH. MANOJ KUMAR, SON OF SH. SOBHIA RAM, RESIDENT OF VILLAGE KARORI, P.O. PUKHARI, TEHSIL CHAMBA, H.P. ....RESPONDENT
174.RP NO.175 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, CHAMBA 4 THE COLLECTOR, EXCISE (NORTH ZONE) PALAMPUR. ....PETITIONERS
AND
KEWAL KRISHAN SHARMA SON OF SH. DHANI RAM SHARMA, RESIDENT OF VPO TUNNUHATTI, TEHSIL BHATTIYAT, DISTRICT CHAMBA, H.P. (EXCISE LICENSEE UNIT. 49) ....RESPONDENT
175.RP NO.176 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION
COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P. 4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S SHER SINGH SANJEEV KUMAR
THROUGH SANJEEV KUMAR SON OF
TULASI RAM, RESIDENT OF VPO SAMOT, TEHSIL BHATTIYAT, DISTRICT CHAMBA, H.P. (EXCISE LICENSEE UNIT NO. 57 KAKIRA. ....RESPONDENT
176.RP NO.177 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION
COMMISSIONER, NORTH ZONE, PALAMPUR DISTRICT KANGRA, H.P 4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA DISTRICT CHAMBA, HP. ....PETITIONERS
AND
SH. RAGHWINDER SINGH SON OF SURINDER SINGH RESIDENT OF VILLAGE GUMTALA, AMRITSAR (PUNJAB), PARTNER M/S G.S. SETHI
AND CO. LICENSEE RETAIL LIQUOR VEND IN UNIT NO. 42 (L-2) DALHOUSIE, BUS STAND) OF ....RESPONDENT DISTRICT CHAMBA, H.P.
177.RP NO.178 OF 2022
.
1. STATE OF H.P. THROUGH PRINCIPAL
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE & TAXATION COMMISSIONER, SOUTH
ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, SHIMLA
DISTRICT SHIMLA, H.P. ....PETITIONERS
AND
M/S KANTA KAUSHAL LICENSEE RETAIL LIQUOR VENDS IN UNIT NO.
5 & 6 OF DISTRICT BILASPUR, HIMACHAL PRADESH, THROUGH PROPRIETOR SMT. KANTA
KAUSHAL WIFE OF SH. B.B. KAUSHAL RESIDENT OF SALAH
NEAR STATE BANK OF INDIA, SUNDER NAGAR, DISTRICT MANDI, ....RESPONDENT H.P.
178.RP NO.179 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR, DISTRICT KANGRA, H.P. PALAMPUR.
3. THE EXCISE AND TAXATION COMMISSIONER, HIMACHAL PRADESH, SHIMLA, H.P. SHIMLA 4 THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER, CHAMBA, DISTRICT CHAMBA, H.P. ....PETITIONERS
AND
SURINDER SINGH S/O SH. SAHAB
.
SINGH, R/O VPO CHOWARI, TEHSIL
BHATTIYAT, DISTRICT CHAMBA, H.P. CHAMBA. ....RESPONDENT
179.RP NO.180 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER.
4 THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA.
....PETITIONERS
AND
NARESH KUMAR SON OF SH. YOG
RAJ RESIDENT OF VILLAGE RANSARI, TEHSIL AND DISTRICT
UNA, H.P. ....RESPONDENT
180.RP NO.181 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, NURPUR AT JACHH, H.P.
4 THE COLLECTOR EXCISE (NORTH ZONE) PALAMPUR ....PETITIONERS
AND
M/S SANDEEP ENTERPRISES DAMATAL DISTRICT KANGRA THROUGH ITS MANAGING PARTNER SH. SANDEEP KUMAR SON OF LATE
.
SH. VINOD KUMAR SON OF SH.
ROSHAN LAL, RESIDENT OF 524/19, CIVIL LINES, GURDASPUR, PUNJAB. ....RESPONDENT
181.RP NO.182 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION
COMMISSIONER, CENTRAL ZONE,
MANDI, DISTRICT MANDI, H.P. 4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S SUNIL NANDA LIQUOR
LICENSEE OF UNIT NO. 10, JARI, DISTRICT KULLU, THROUGH OMKAR
RANA SON OF SH. LEKH RAJ RANA HOUSE NO. 172 LOWER DALPUR, KULLU, TEHSIL AND DISTRICT KULLU, H.P. HOLDER OF GENERAL
POWER OF ATTORNEY. ....RESPONDENT
182.RP NO.183 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE,
PALAMPUR DISTRICT KANGRA, H.P. 4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, DISTRICT KANGRA AT DHARAMSHALA, H.P. ....PETITIONERS
.
AND
CHARANJEET KAUR, LIQUOR LICENSEE OF RETAIL LIQUOR
VENDS IN UNIT NO. 29 AND 48, DISTRICT KANGRA, H.P. FOR 2016-17 THROUGH PROPRIETOR SMT. CHARANJEET KAUR, RESIDENT OF WARD NO.7, YOL, POST OFFICE YOL,
DHARAMSHALA DISTRICT KANGRA, ....RESPONDENT H.P.
183.RP NO.184 OF 2022
1.
STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE COLLECTOR EXCISE (NORTH ZONE), PALAMPUR, H.P.PALAMPUR ....PETITIONERS
AND
MS SHAM SUNDER SHARMA LIQUOR OF UNIT NO. 14 SHAMSHI DISTRICT KULLU H.P. THROUGH OMKAR RANA
LOWER DHALPUR KULLU, TEHSIL AND DISTRICT KULLU, H.P. HOLDER ....RESPONDENT OF GPA KULLU.
184.RP NO.185 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE COLLECTOR EXCISE (SOUTH ZONE), SHIMLA, H.P. ....PETITIONERS
AND
.
MS COPIA BEVERAGES, PURUWALA
NAHAN POANTA ROAD PAONTA SAHIB DISTRICT SIRMOUR THROUGH ITS PROP. MS. SURITI
TAYAGI DO SH. SATISH TAYAGI RO C-412, SEC-4 PHASE II NEW SHIMLA TEHSIL AND DISTRICT SHIMLA, H.P. ....RESPONDENT
185.RP NO.186 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2.
THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA
4 THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
HEM SINGH SON OF SH. BRIJ LAL, RESIDENT OF VPO RAJERA, TEHSIL AND DISTRICT CHAMBA, H.P. (EXCISE LICENSEE UNIT NO. 7,
KHARAMUKH). ....RESPONDENT
186.RP NO.187 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER,
CHAMBA 4 THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
.
AVINASH SON OF SH. AMAR NATH,
RESIDENT OF VPO DEHRA, TEHSIL DEHRA, DISTRICT KANGRA, H.P.
BANDAL & SANGHNI. ....RESPONDENT
187.RP NO.188 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P. 4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER,
DISTRICT KANGRA AT DHARAMSHALA, H.P. ....PETITIONERS
AND
VIKAS RANA, LIQUOR LICENSEE, UNIT NO. 14, MARANDA-BHAWARNA FOR 2016-17 AND UNIT NO. 67, PAPROLA RETAIL LIQUOR VENDS
FOR 2015-16 IN KANGRA DISTRICT THROUGH PROPRIETOR SH. VIKAS RANA SON OF SH. ONKAR CHAND RESIDENT OF VILLAGE AIMA, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P. ....RESPONDENT
188.RP NO.189 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT
.
KANGRA, H.P.
4 THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA, DISTRICT CHAMBA, H.P. ....PETITIONERS
AND
TARLOK NATH SON OF SH. PAHADU RAM, RESIDENT OF VILLAGE
KULETH SUB TEHSIL, HOLI, DISTRICT CHAMBA, H.P. LIQUOR LICENSEE L-14 HOLI RETAIL LIQUOR VENDS DISTRICT CHAMBA, H.P. ....RESPONDENT
189.RP NO.190 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3 THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA, HP. ....PETITIONERS
AND
MS ARADHANA WINES L-1, PHASE-1,
NALAGARH SOLAN, THROUGH ITS SOLE PROPRIETOR SMT. INDERA DOGRA W/O SH. ANIL KUMAR DOGRA, RESIDENT OF PREM NAGAR, UNA, TEHSIL AND DISTRICT UNA, NALAGARH. ....RESPONDENT
190.RP NO.191 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE COLLECTOR, EXCISE (NORTH
.
ZONE), PALAMPUR. ....PETITIONERS
AND
CHARANJEET KAUR, LIQUOR LICENSEE OF RETAIL LIQUOR
DISTRICT KANGRA, H.P. ....RESPONDENT
1.
191.RP NO.192 OF 2022 STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER 4 THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
D.N. DEWADI SON OF SH. JAGDISH RAM, RESIDENT OF VILLAGE KOTLA, TEHSIL AND DISTRICT UNA, H.P. ....RESPONDENT
192.RP NO.193 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE COLLECTOR, EXCISE (CENTRAL
ZONE), MANDI, HP. ....PETITIONERS
AND
MS AMIT WINE, LICENSEE RETAIL
.
AND 38 OF DISTRICT BILASPUR, H.P. THOROUGH ITS PROP. AMIT KAUSHAL SO SH. ASHWANI KUMAR
RO BHOJPUR SUNDERNAGAR, DISTRICT MANDI, H.P. BILASPUR. ....RESPONDENT
193.RP NO.194 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHMABA, DISTRICT CHAMBA, H.P. ....PETITIONERS
AND
SH. LAKHBIR SINGH SON OF SH. JOGINDER SINGH, RESIDENT OF 204, BHARAT NAGAR PATHANKOT
PUNJAB PROPRIETOR M/S LAKHBIR SINGH, LICENSEE RETAIL LIQUOR VENDS IN UNIT NO. 7 (RAKH) OF DISTRICT CHAMBA, H.P. FOR THE YEAR 2016-17. ....RESPONDENT
194.RP NO.195 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE & TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
.
4. THE ASSISTANT EXCISE &
TAXATION COMMISSIONER, SOLAN, DISTRICT SOLAN, H.P. ....PETITIONERS
AND
M/S DAYANAND TYAGI, LICENSEE, RETAIL LIQUOR VENDS IN UNIT NO. 17 & 18 OF BBN AREA, TEHSIL
NALAGARH, AND UNIT NO. 39 OF PARWANOO, DISTRICT SOLAN, THROUGH PROPRIETOR SH. DAYANAND TYAGI SON OF SH. OM
KHASRA NO. 698, VILLAGE BASAI DHARAMPUR, DELHI. ....RESPONDENT
195.RP NO.196 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA
4 THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
JUGAL KISHOR SON OF SH. GIRDHARI LAL, RESIDENT OF VILLAGE NAGWARI, TEHSIL NURPUR, DISTRICT KANGRA, H.P.
TELKA). ....RESPONDENT
196.RP NO.197 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION
COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHMABA, DISTRICT CHAMBA, H.P. ....PETITIONERS
AND
SH. LAKHBIR SINGH SON OF SH.
JOGINDER SINGH RESIDENT OF H.
NO. 204, BHARAT NAGAR, PATHANKOT, PUNJAB PARTNER M/S LAKHBIR SINGH INDERBIR SINGH, LICENSEE RETAIL LIQUOR VENDS IN
(SULTANPUR) OF DISTRICT CHAMBA, H.P. FOR THE YEAR 2016- ....RESPONDENT
17.
197.RP NO.198 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S SHAM SUNDER SHARMA
GARSA, DISTRICT KULLU THROUGH OMKAR RANA SON OF SH. LEKH RAJ RANA HOUSE NO. 172 LOWER DHALPUR, KULLU, TEHSIL AND
.
DISTRICT KULLU, H.P HOLDER OF
GENERAL POWER OF ATTORNEY. ....RESPONDENT
198.RP NO.199 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND
TAXATION COMMISSIONER, SOUTH
ZONE, SHIMLA DISTRICT SHIMLA, H.P.
4. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, BBN AREA, BADDI, DISTRICT SOLAN, H.P. ....PETITIONERS
AND
M/S RADICO KHAITAN LTD. L-1-B LICENSEE, KIRPALPUR, NALAGARH,
DISTRICT SOLAN, H.P. THROUGH AUTHORIZED SIGNATORY, SH. RAJESH KUMAR SANSOAY, RESIDENT OF HOUSE NO. 245,
WARD NO. 17, MOUNT AVENUE, HOSHIPUR (PB) 146001. ....RESPONDENT
199.RP NO.200 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER, SHIMLA, H.P.
4 THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
.
RAKESH KUMAR SON OF SH. BISHAN DAS RESIDENT OF VILLAGE RANSRI, TEHSIL AND DISTRICT UNA,
H.P.
....RESPONDENT
200.RP NO.201 OF 2022
1. STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, SOLAN, H.P.
4 THE COLLECTOR, EXCISE (SOUTH
ZONE), SHIMLA. ....PETITIONERS
AND
M/S ARADHANA WINES L-1 BYEPASS
SOLAN THROUGH ITS SOLE PROPRIETOR SMT. INDERA DOGRA WIFE OF SH. ANIL KUMAR DOGRA, RESIDENT OF PREM NAGAR UNA,
TEHSIL AND DISTRICT UNA. ....RESPONDENT
201.RP NO.202 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER,
CHAMBA 4 THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
.
SIDHARTH SHARMA SON OF KEWAL
KRISHAN SHARMA SON OF SH. DHANI RAM SHARMA, RESIDENT OF VPO TUNNUHATTI, TEHSIL
BHATTIYAT, DISTRICT CHAMBA, H.P.
THUNNUHATTI) ....RESPONDENT
202.RP NO.203 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2.
THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA
4 THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S THAKUR WINE AGENCY, AMIT SON OF SH. GIAN CHAND, RESIDENT OF VPO KANDLA TEHSIL AND DISTRICT CHAMBA, (EXCISE
CHANDI, MASROOND, GHATGALOO, KIYANI). ....RESPONDENT
203.RP NO.204 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA 4 THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
.
AND
MOHINDER KUMAR SON OF SH. RAM PRAKESH, RESIDENT OF VILLAGE
BAGDIYALA, PO JAROT, TEHSIL JAWALI, DISTRICT KANGRA, H.P. (EXCISE LICENSEE UNIT NO. 32 ....RESPONDENT SAHOO).
204.RP NO.205 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA, H.P.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE COLLECTOR, EXCISE (NORTH ....PETITIONERS ZONE), PALAMPUR.
AND
OM PRAKASH S/O SH. JAGDISH CHAND, R.O VPO DHEERA, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P.
CHAMBA) KANGRA. ....RESPONDENT
205.RP NO.206 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION
COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P. 4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA, DISTRICT CHAMBA, H.P. ....PETITIONERS
.
AND
SH. GURPREET SINGH PADDA SON OF SH. HARVEL SINGH RESIDENT OF
VILLAGE MULLIANWAL, POST OFFICE AND TEHSIL BATALA DISTRICT GURDASPUR (PUNJAB), PROPRIETOR M/S KULDIP WINE, RETAIL LIQUOR VENDS LICENSEE
FOR THE YEAR 2015-16, DISTRICT CHAMBA, H.P. ....RESPONDENT
206.RP NO.207 OF 2022
1.
STATE OF H.P. THROUGH
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER.
4 THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
NARENDER KUMAR SON OF SH.
MUNSHI RAM, RESIDENT OF VILLAGE DALOH, TEHSIL GHUMARWIN, DISTRICT BILASPUR, H.P. ....RESPONDENT
207.RP NO.208 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE & TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA, H.P.
4 THE ASSISTANT EXCISE AND
.
TAXATION COMMISSIONER, SHIMLA
DISTRICT SHIMLA, H.P. ....PETITIONERS
AND
M/S N.KHANNA AND COMPANY, LICENSEE, RETAIL LIQUOR VENDS TOTU UNIT, DISTRICT SHIMLA, THROUGH PARTNER NEERAJ
KHANNA SON OF SH. MADAN LAL KHANNA RESIDENT OF GEETA COTTAGE SANJAULI, SHIMLA, H.P r ....RESPONDENT
208.RP NO.209 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE &
TAXATION COMMISSIONER, SOUTH ZONE, SHIMLA, DISTRICT SHIMLA,
H.P.
4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, SHIMLA AT SHIMLA, H.P. ....PETITIONERS
AND
M/S SWASTIK ENTERPRISES PREM BHAWAN TARADEVI, TEHSIL AND DISTRICT SHIMLA, H.P. THROUGH ITS SOLE PROPRIETOR SH. RAMESH SURI RESIDENT OF KELSTON ESTATE, SHIMLA, DISTRICT SHIMLA, H.P. ....RESPONDENT
209.RP NO.210 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
.
COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, SOUTH ZONE SHIMLA, DISTRICT SHIMLA,
H.P.
4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, NAHAN DISTRICT SIRMOUR, H.P. ....PETITIONERS
AND
M/S ATUL AGGARWAL, L-14 LICENSEE RETAIL LIQUOR VENDS,
PREET NAGAR, NAINA TIKKAR,
KALAGHAT AND DILMAN DISTRICT SIRMOUR, THROUGH PROPRIETOR ATUL AGGARWAL SON OF SH. VINOD AGGARWAL RESIDENT OF VILLAGE SARAHAN, TEHSIL
PACHHAD, SIRMOUR, H.P. ....RESPONDENT
210.RP NO.211 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ADDITIONAL EXCISE AND TAXATION COMMISSIONER, SOUTH ZONE SHIMLA, DISTRICT SHIMLA, H.P.
4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, SHIMLA DISTRICT SHIMLA, H.P. ....PETITIONERS
AND
M/S MADAN LAL KHANNA &
COMPANY, LICENSEE, RETAIL FOREIGN LIQUOR VENDS L.2 GHANAHATTI AND L.2 KASUMPTI, DISTRICT SHIMLA, THROUGH PARTNER MADAN LAL KHANNA SON OF LATE SH. BANSI LAL KHANNA
.
RESIDENT OF GEETA COTTAGE
SANJAULI, DISTRICT SHIMLA, H.P. ....RESPONDENT
211.RP NO.212 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA
4 THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
JUGAL KISHORE SON OF SH. GIRDHARI LAL, RESIDENT OF VILLAGE NAGWARI, TEHSIL
NURPUR, DISTRICT KANGRA, H.P. (EXCISE LICENSEE UNIT NO. 80 ....RESPONDENT
JHAJAKOTHI)
212.RP NO.213 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P. 4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, ....PETITIONERS CHAMBA, DISTRICT KANGRA AT
DHARAMSHALA H.P.
AND
RAJINDER SINGH LIQUOR LICENSEE OF RETAIL LIQUOR VENDS IN UNIT
.
NO. 5, DISTRICT KANGRA, H.P. FOR
2016-17 THROUGH PROPRIETOR SH. RAJINDER SINGH, RESIDENT OF VILLAGE MAJHEEN, TEHSIL
KHUDIAN, DISTRICT KANGRA, H.P. ....RESPONDENT
213.RP NO.214 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE & TAXATION COMMISSIONER, CHAMBA.
4 THE COLLECTOR, EXCISE (NORTH ZONE) PALAMPUR. ....PETITIONERS
AND
ASHISH MAHAJAN SON OF TULSI RAM, RESIDENT OF VPO SAMOT,
TEHSIL BHATTIYAT, DISTRICT CHAMBA, H.P. (EXCISE LICENSEE UNIT NO. 68 SAMOT. ....RESPONDENT
214.RP NO.215 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, SOLAN, DISTRICT SOLAN, H.P. 4 THE COLLECTOR, EXCISE (SOUTH
ZONE) SHIMLA. ....PETITIONERS
AND
RAKESH KUMAR SON OF SH. BISHAN DAS RESIDENT OF VILLAGE
.
RANSRI, TEHSIL AND DISTRICT UNA, ....RESPONDENT
H.P.
215.RP NO.216 OF 2022
1. STATE OF H.P. THROUGH PRINCIPAL SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE,
PALAMPUR, DISTRICT KANGRA, H.P.
4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, CHAMBA, DISTRICT KANGRA AT DHARAMSHALA H.P. ....PETITIONERS
AND
M/S ONKAR WINE AGENCY, L-1,
THAKUR DAWARA, TEHSIL PALAMPUR DISTRICT KANGRA,
THROUGH ITS SOLE PROPRIETOR SH. INKAR CHAND RANA SON OF SH. BHEEM SINGH RESIDENT OF TIKA AIMA, PALAMPUR, TEHSIL
PALAMPUR, DISTRICT KANGRA, H.P. ....RESPONDENT
216.RP NO.217 OF 2022
1. STATE OF H.P. THROUGH SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER,
CHAMBA 4 THE COLLECTOR, EXCISE (NORTH ZONE) PALAMPUR. ....PETITIONERS
AND
.
SIDHARTH SHARMA SON OF KEWAL
KRISHAN SHARMA SON OF SH. DHANI RAM SHARMA, RESIDENT OF VPO TUNNUHATTI, TEHSIL
BHATTIYAT, DISTRICT CHAMBA, H.P.
TUNNUHATTI). ....RESPONDENT
217.RP NO.218 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2.
THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P.
4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, ....PETITIONERS CHAMBA
AND
M/S SANJAY KAPOOR AND OTHERS, LIQUOR LICENSEE, UNIT NO.168, PALAMPUR RETAIL LIQUOR VENDS,
DISTRICT KANGRA (HP) FOR 2015-16 THROUGH PARTNER SH. SANJAY KAPOOR SON OF SH. JASWANT SINGH, RESIDENT OF VILLAGE GHAR, TEHSIL PALAMPUR, DISTRICT KANGRA, H.P. ....RESPONDENT
218.RP NO.219 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, UNA. 4 THE COLLECTOR, EXCISE (NORTH
.
ZONE), PALAMPUR. ....PETITIONERS
AND
MANOJ KUMAR, SON OF SH. RAM LAL, RESIDENT OF VILLAGE MAHAL DHANOT, TEHSIL & DISTRICT KANGRA, UNIT NO.13, UNA. ....RESPONDENT
219.RP NO.221 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, CENTRAL ZONE,
MANDI, DISTRICT MANDI,H.P. 4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, KULLU,
DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S PRITHI SINGH, LIQUOR LICENSEE OF UNIT NO.4, DHALPUR,
DISTRICT KULLU, THROUGH PARTNER JASWANT RAI, SON OF SH. KIRPA RAM, VILLAGE BADAH, P.O. MOHAL, TEHSIL AND DISTRICT KULLU, H.P. ....RESPONDENT
220.RP NO.222 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE & TAXATION COMMISSIONER, NORTH ZONE, PALAMPUR, DISTRICT KANGRA, H.P. 4 THE ASSISTANT EXCISE AND
.
TAXATION COMMISSIONER,
DISTRICT KANGRA AT DHARAMSHALA, H.P. ....PETITIONERS
AND
M/S GULZAR MODAMMAD SAHIL THAKUR, LIQUOR LICENSEE OF RETAIL LIQUOR VENDS IN UNIT
NO.4, DISTRICT KANGRA (H.P.), FOR 2016-17, THROUGH PARTNER SH. GULZAR MOHAMMAD, RESIDENT OF VILLAGE AND POST OFFICE AMB
PATHIAR, TEHSIL JAWALAMUKHI,
DISTRICT KANGRA, H.P. ....RESPONDENT
221.RP NO.223 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, SOLAN. 4 THE COLLECTOR, EXCISE (CENTRAL ZONE), SHIMLA. ....PETITIONERS
AND
M/S THAKUR WINE - THROUGH KARAM CHAND, SON OF SH. SURESH CHAND, RESIDENT OF VILLAGE SHEEL, P.O. DEOTHI, TEHSIL AND DISTRICT SOLAN, (EXCISE LICENSEE UNIT NO.14,15,16, SUBATHU, GARKHAL, PATTA- KUTHAR). ....RESPONDENT
222.RP NO.224 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
.
COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND TAXATION COMMISSIONER,
CHAMBA, H.P.
4 THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
HEM SINGH, SON OF SH. BRIJ LAL, RESIDENT OF VPO RAJERA, TEHSIL & DISTRICT CHAMBA, H.P. (EXCISE
LICENSEE UNIT NO.7 KHARAMUKH). ....RESPONDENT
223.RP NO.225 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA
COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION
COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P. 4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, KULLU,
DISTRICT KULLU, H.P. ....PETITIONERS
AND
M/S SUMAN SINGH AND COMPANY, LICENSEE, UNIT NO.17-SAINJ GROUP OF RETAIL LIQUOR VENDS IN DISTRICT KULLU, THROUGH PARTNER SH. SUMAN SINGH, SON OF SH. MOTI RAM PALSRA, RESIDENT OF VILLAGE SAINJ, SUB TEHSIL SAINJ, DISTRICT KULLU, H.P. ....RESPONDENT
224.RP NO.226 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER, CHAMBA.
4 THE COLLECTOR, EXCISE (NORTH ZONE), PALAMPUR. ....PETITIONERS
AND
M/S CHAMBA ENTERPRISES CHAMBA, DISTRICT CHAMBA,
THROUGH ITS MANAGING PARTNER
SH. AVINESH MAHINDRU, SON OF SH. M.L. MAHINDRU, RESIDENT OF SULTAN PUR, CHAMBA TOWN, CHAMBA, H.P. ....RESPONDENT
225.RP NO.227 OF 2022
1. STATE OF H.P. THROUGH PR.
SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE ASSISTANT EXCISE AND
TAXATION COMMISSIONER, SHIMLA, H.P.
4 THE COLLECTOR, EXCISE (SOUTH ZONE), SHIMLA. ....PETITIONERS
AND
M/S NEEL KANTH WINES, SAI ROAD BADDI, HIMACHAL PRADESH, THROUGH ITS MANAGING PARTNERSH. CHANDER MOHAL SHARMA, SON OF SH. RAM
PARKASH, RESIDENT OF JAWAHAR COLONY, KAMLA NAGAR, SANJAULI, SHIMLA. ....RESPONDENT
226.RP NO.228 OF 2022
1. STATE OF H.P. THROUGH PR.
.
SECRETARY (EXCISE & TAXATION)
TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-2.
2. THE EXCISE AND TAXATION
COMMISSIONER, BLOCK NO.30, SDA COMPLEX, KASUMPTI, SHIMLA.
3. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, CENTRAL ZONE, MANDI, DISTRICT MANDI, H.P.
4 THE ASSISTANT EXCISE AND TAXATION COMMISSIONER, KULLU, DISTRICT KULLU, H.P.
r ....PETITIONERS
(BY MR. AJAY VAIDYA,
SR. ADDITIONAL ADVOCATE GENERAL, FOR THE PETITIONERS/ STATE, IN ALL THE PETITIONS)
AND
M/S BALDEV SINGH GURDEV SNGH & CO. LIQUOR LICENSEE OF UNIT
NO.22, MODEL TOWN, DISTRICT KULLU, THROUGH PARTNER
BALDEV SINGH, SON OF SH. BABU RAM, VILLAGE BADAH, POST OFFICE MOHAL, TEHSIL AND DISTRICT KULLU, H.P. ....RESPONDENT
These Review Petitions coming on for pronouncement this day, Hon'ble Mrs. Justice Sabina, passed the following:
.
ORDER
Vide this order, above mentioned review petitions
will be disposed of, as they have arisen out of common order
dated 06.09.2019.
2. Respondents had challenged the Excise Policy
Announcements which stipulated the levy of additional fee
and penalty, whenever the quantity of liquor manufactured
and/or sold, fell short of the minimum guaranteed quota fixed
every year for the licensees, three groups of persons,
namely, manufacturers/distillers/bottlers, wholesalers and
retailers.
3. The Coordinate Bench of this Court, after hearing
the arguments, concluded as under:-
"(A) the writ petitions filed by the manufacturers and wholesalers are allowed and condition Nos.10.28(A) (8) and 10.29, insofar as they impose the burden of additional duty and penalty for failure to lift the minimum guaranteed quota are set aside, however, with a rider that
they shall pay the license fee for the entire minimum guaranteed quota; and
(B) the writ petitions filed by the retailers are
.
partly allowed and condition No.4.3 of the policy
announcements for all the 4 years namely 2013- 14 to 2016-17 are set aside, with a rider that the
retailers will be liable to pay the license fee for the entire minimum guaranteed quota together with the additional fee as stipulated in Rule 35-A
(22) of the Himachal Pradesh Liquor License Rules, 1986 for all the years during which the said rule is in operation."
4. Mr. Ajay Vaidya, learned Senior Additional
Advocate General, has submitted that the order dated
06.09.2019, was liable to be reviewed, as patent error which
had crept in the order was liable to be corrected. He has
submitted that the relevant provision of Section 27 of the
Himachal Pradesh Excise Act, 2011 (hereinafter referred to
as the 'Act' in short), had not been duly considered by this
Court while passing the order dated 06.09.2019. Reliance
had been placed on the decisions of Coordinate Bench of
this Court, in case titled Ram Lal versus State of Himachal
Pradesh, dated 21.12.2007, in CWP No.2160 of 2007 and in
case titled Himalayan Wine and others versus State of
Himachal Pradesh, dated 28.06.2016, in CWP No.1525 of
2016, but the same have not been taken in consideration by
.
this Court while passing the order dated 06.09.2019.
5. After hearing learned Senior Additional Advocate
General and going through the order dated 06.09.2019,
which was passed by the Coordinate Bench of this Court, we
are of the opinion that the Coordinate Bench while passing
the said order, has considered the implication of Section 27
of the Act. Whether the appreciation of the provision of
Section 27 of the Act has been rightly done by the Coordinate
Bench or not, cannot be gone into, while hearing the review
petitions.
6. The fact that some of the judgments, cited by the
review petitioners, had not been considered by the
Coordinate Bench at the time of passing the order dated
06.09.2019, also cannot be taken in consideration while
hearing the review petitions.
7. The review petitioners/State could have
approached the higher Court by way of an appeal, in case, it
was aggrieved of the order passed by the Coordinate Bench.
8. Keeping in view the facts and circumstances of
these cases, no ground for review of the order dated
06.09.2019, is made out.
.
9. Dismissed.
10. Pending miscellaneous application(s), if any, shall
also stand disposed of.
r to ( Sabina ) Acting Chief Justice
( Satyen Vaidya ) June 03, 2022 Judge
(Yashwant)
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