Citation : 2022 Latest Caselaw 4035 HP
Judgement Date : 1 June, 2022
Saraswati and others vs. H.P. State Cooperative Marketing and Consumer Federation Ltd.
.
Ex. Petition No. 42 of 2012
01.06.2022 Present: Mr. Jiya Lal Bhardwaj, Advocate for the Decree Holders
except Decree Holder/applicant No.1.
Ms. Ranjana Parmar, Sr. Advocate with Mr. Vijay Singh Thakur, Advocate for Judgment Debtor.
June, 2022.
r to Arguments re-heard and concluded. List for order on 17th
June 01, 2022 (Vivek Singh Thakur) (ms) Judge
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