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Sarvhitkari Adhyatmik Kendra & ... vs . "State Of
2022 Latest Caselaw 5203 HP

Citation : 2022 Latest Caselaw 5203 HP
Judgement Date : 1 July, 2022

Himachal Pradesh High Court
Sarvhitkari Adhyatmik Kendra & ... vs . "State Of on 1 July, 2022
Bench: Vivek Singh Thakur

Sarvhitkari Adhyatmik Kendra & others Vs. "State of H.P. & others ee SES

01.07.2022 Present: Mr.Bipin C. Negi, Senior Advocat Sharma & Sandeep Chauhan, oo

petitioners. \

Mr.Ashok Sharma, advotexa General, alongwith Mr.Hemant Vaid, ete General, for respondent No.1. a :

Mr.Ajay at neon No.2.

'Ny Mr.Anshul wee acate, for respondent No.3.

meres 'Judgment reserved.

(Vivek Singh Thakur) Judge

July 1, 2022 (Purohit)

 
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