Ashok Aggarwal vs Unknown
2022 Latest Caselaw 433 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA




                                                        .

                 ON THE 28th DAY OF FEBRUARY, 2022

                              BEFORE





               HON'BLE MR. JUSTICE MOHAMMAD RAFIQ,

                           CHIEF JUSTICE
                                &





               HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

               LETTERS PATENT APPEAL No.143 of 2014

         Between:-

         ASHOK AGGARWAL,
         SOLE PROPRIETOR OF M/S PHARMA ZONE,
         HEAD OFFICE AT 205, 2nd FLOOR,
         S.G. SHOPPING MALL, NEAR D.C. CHOWK,



         SECTOR-9, ROHINI, DELHI-110085
         2nd ADDRESS:




         ASHOK AGGARWAL,
         SOLE PROPRIETOR OF M/S PHARMA ZONE,





         SHOP NO.3, PAMMI COMPLEX, OPP. 4,
         SEASON HOTEL, BADDI,
         HIMACHAL PRADESH.                   ......APPELLANT





         (BY MR. N.D. SHARMA, ADVOCATE)
         AND
    1.   M/S ANKUR DRUGS AND PHARMA LTD.,
         REGD. OFFICE AT C-306, CRYSTAL PLAZA,
         ANDHERI [WEST], MUMBAI-400053,




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                                     -2-

         ASHOK AGGARWAL VERSUS M/S ANKUR DRUGS AND PHARMA LTD. AND OTHERS

                                                             LPA NO.143 OF 2014

         THROUGH ITS MANAGING DIRECTOR,




                                                             .
         SH. PARNANDU SHEKHARMAL JAIN.





         2nd ADDRESS:
         M/S ANKUR DRUGS AND PHARMA LTD.,





         VILLAGE MANAK PUR, P.O. MANPUR,
         TEHSIL NALAGARH, DISTT. SOLAN,
         HIMACHAL PRADESH, THROUGH ITS
         MANAGING DIRECTOR,
         SH. PARNANDU SHEKHARMAL JAIN.





         ALSO AT:
         M/S ANKUJR DRUGS AND PHARMA LTD.,
         PLOT NO.3 AND 4, DHABAL INDL. COOP.

         SOCIETY LTD., NAINI DAMAN,

         DAMAN-396210, U.T.

    2.   SHRI PARNANDU SHEKHARMAL JAIN,
         MANAGING DIRECTOR,
         M/S ANKUR DRUGS AND PHARMA LTD.,


         R/O H. NO.166-168A, HOUSING BOARD,
         BADDI-173206, DISTRICT SOLAN,
         HIMACHAL PRADESH.




    3.   SH. GIRRAJ MOOL CHAND VIJAYVARGIYA,
         DIRECTOR,





         M/S ANKUR DRUGS AND PHARMA LTD.,
         R/O H. NO. 166-168A, HOUSING BOARD,
         BADDI-173206, DISTT. SOLAN,





         HIMACHAL PRADESH.
    4.   SH. RAMESH BATHAM, DIRECTOR,
         M/S ANKUR DRUGS AND PHARMA LTD.,
         R/O FLAT NO.001, D-48, SECTOR-5,
         SHANTI NAGAR, MIRA ROAD [E],
         THANE-401107, MAHARASHTRA.




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                                     -3-

         ASHOK AGGARWAL VERSUS M/S ANKUR DRUGS AND PHARMA LTD. AND OTHERS

                                                             LPA NO.143 OF 2014

          (MS. DEVYANI SHARMA, ADVOCATE,




                                                             .
           FOR R-1 AND R-2)





                This appeal coming on for admission this day,





    Hon'ble Mr. Justice Mohammad Rafiq, delivered the following:

                             JUDGMENT

The learned counsel for the appellant seeks

permission to withdraw the appeal. Granted.

2. The appeal is accordingly dismissed as withdrawn,

so also pending miscellaneous application(s), if any.

                                                (Mohammad Rafiq)
                                                  Chief Justice






                                               (Jyotsna Rewal Dua)
    February 28, 2022                                   Judge
         (Bhardwaj)