Pramod Kumar And Another vs Smt. Vidya Devi And Others
2022 Latest Caselaw 11885 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                                  CR No. 75 of 2022 a/w




                                                                       .
                                                  COPC No. 170 of 2022





                                                  Decided on: 30.12.2022
      CR No. 75 of 2022





      Pramod Kumar and another                                     ....Petitioners.

                   Versus

      Smt. Vidya Devi and others                                   ...Respondents.





      COPC No. 170 of 2022

      Pramod Kumar and another
                      r                                            ....Petitioners.

                   Versus

      Smt. Vidya Devi and others                                   ...Respondents.

      Coram
      The Hon'ble Mr. Justice Ajay Mohan Goel, Judge.



      Whether approved for reporting?1 No
      For the petitioner(s) :    Mr. Ajay Vaidya, Advocate.
      in both petitions




      For the respondents         :       Mr. Nitin Thakur, Advocate.





      in both petitions
      Ajay Mohan Goel, Judge (Oral)

CR No. 75 of 2022

Mr. Ajay Vaidya, learned Counsel for the petitioners,

submits that he has instructions to make a request to the Court

for withdrawal of the present petition, but liberty may be reserved

to the petitioners to invoke the jurisdiction of the appropriate

forum/Court of law, if so advised. The petition is accordingly

1 Whether reporters of the local papers may be allowed to see the judgment?

dismissed as withdrawn, with liberty as prayed for. Pending

miscellaneous application(s), if any, also stand disposed of

.

accordingly.

COPC No. 170 of 2022

In view of order passed in CR No. 75 of 2022 above,

these contempt proceedings are closed. Notice discharged.

                                           (Ajay Mohan Goel)





    December 30, 2022                                Judge
       (narender)