Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

______________________________________________________ vs Sadh Ram
2022 Latest Caselaw 11744 HP

Citation : 2022 Latest Caselaw 11744 HP
Judgement Date : 29 December, 2022

Himachal Pradesh High Court
______________________________________________________ vs Sadh Ram on 29 December, 2022
Bench: Sabina, Sushil Kukreja
    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                                                                     CWP No.275 of 2017




                                                                             .
                                       Decided on: 29.12.2022





    ______________________________________________________
    State of HP & others
                                                                                 .....Petitioners





                                               Versus

    Sadh Ram
                                               .....Respondent





    ______________________________________________________
    Coram

    The Hon'ble Ms. Justice Sabina, Judge

    The Hon'ble Mr. Justice Sushil Kukreja, Judge
    1

        Whether approved for reporting?
    __________________________________________________
    For the Petitioners:                       Mr.   Vikrant   Chandel,                  Deputy
                                               Advocate General.


    For the Respondent:                        Mr. Surender Thakur, Advocate.




    Sabina, Judge (Oral)

Learned Deputy Advocate General has submitted that

in view of the decision given by the Hon'ble Apex Court in Civil

Appeal No.6309 of 2017, titled Sunder Singh Versus The State of

Himachal Pradesh & Ors., decided on 8th March, 2018 and Civil

Appeal No.4792 of 2022, titled Balo Devi Versus State of

Himachal Pradesh & Ors. decided on 18th July, 2022, this petition

Whether reporters of Local Papers may be allowed to see the judgment?

has been rendered infructuous.

2. Ordered accordingly.

.

Pending miscellaneous application(s), if any, shall also

stand disposed of.





                                                     ( Sabina )
                                                       Judge




    December 28, 2022
          ( VH)
                     r          to              ( Sushil Kukreja )
                                                      Judge










 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter