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Gram Panchayat Jhungi vs State Of H.P And Others
2022 Latest Caselaw 11625 HP

Citation : 2022 Latest Caselaw 11625 HP
Judgement Date : 27 December, 2022

Himachal Pradesh High Court
Gram Panchayat Jhungi vs State Of H.P And Others on 27 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
           IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.
                                                            CWP No. 8840 of 2022




                                                                                        .
                                                        Decided on: 27th December, 2022





           Gram Panchayat Jhungi                                                .......Petitioner
                                                       Versus





           State of H.P and others                                              ...Respondents
           Coram
           The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
           The Hon'ble Mr. Justice Virender Singh, Judge.




           Whether approved for reporting?1
           For the petitioner:       r                Mr. Ajay Vaidya, Advocate.
           For the respondents:                       Mr. Anup Rattan, Advocate
                                                      General with Mr. Shiv Pal

                                                      Manhans, Addl. A.G and Mr.
                                                      Bhupinder Thakur, Dy. A.G.

           Tarlok Singh Chauhan, Judge. (Oral)

After arguing for sometime, learned counsel for the

petitioner seeks permission to withdraw the instant petition

with liberty to file the same on behalf of the duly authorized

person. Prayer being innocuous is allowed.

2. Accordingly, the instant petition is dismissed as

withdrawn with liberty as aforesaid.

                                                                   ( Tarlok Singh Chauhan )
                                                                              Judge


           December 27, 2022                                              ( Virender Singh )
                    (naveen)                                                    Judge

Whether the reporters of Local Papers may be allowed to see the judgment? Yes.

 
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