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Onkar Chand vs . Hrtc & Anr
2022 Latest Caselaw 11608 HP

Citation : 2022 Latest Caselaw 11608 HP
Judgement Date : 27 December, 2022

Himachal Pradesh High Court
Onkar Chand vs . Hrtc & Anr on 27 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh

Onkar Chand Vs. HRTC & anr

.

CWP No. 7377 of 2022

27.12.2022 Present: Mr. Ashok Kumar, Advocate, for the petitioner.

Mr. Ajay Kumar Chauhan, Advocate, for the respondents.

Learned counsel for the respondents prays

for and is granted two weeks' time to comply with the

judgment dated 15.11.2022. List on 10.1.2023.

(Tarlok Singh Chauhan)

Judge

(Virender Singh) Judge December 27, 2022 (kalpana)

 
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