Dr. Neha Sharma vs . State Of Himachal Pradesh
2022 Latest Caselaw 7127 HP

Dr. Neha Sharma Vs. State of Himachal Pradesh

.

CWPOA No. 2548 of 2020

24.08.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General for the respondent-State.

Mr. Dilip Sharma, Senior Advocate with Mr. Manish

Sharma, Advocate for respondent No. 5.

As certain clarifications were required, therefore, the

matter was listed before the Court today.

Clarifications sought. List for pronouncement of

judgment on 01.09.2022.

(Ajay Mohan Goel) Judge

August 24, 2022 (narender)