Naresh Kumar Son Of Sh. Inder Dev vs Unknown
2022 Latest Caselaw 6875 HP

Citation : 2022 Latest Caselaw 6875 HP
Judgement Date : 10 August, 2022

Himachal Pradesh High Court

Naresh Kumar Son Of Sh. Inder Dev vs Unknown on 10 August, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

             IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                       ON THE 10th DAY OF AUGUST, 2022




                                                                      .
                                    BEFORE





                 HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN
                                       &





              HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA
                      EXECUTION PETITION NO. 223 OF 2022
Between:-



     NARESH KUMAR SON OF SH. INDER DEV,

     POST OFFICE HURLA, TEHSIL BHUNTER,
     DISTRICT KULLU, H.P.

     AGED 35 YEARS, RESIDENT OF VILLAGE THARAS,

                                                                       ....PETITIONER

(BY MR. MAAN SINGH, ADVOCATE)

AND



       DEPUTY COMMISSIONER,
       KULLU, DISTRICT KULLU,
       HIMACHAL PRADESH




                                                                    ..RESPONDENT
       (MR. ASHOK SHARMA, ADVOCATE GENERAL





       WITH MR. ADARSH KUMAR SHARMA,
       ADDITIONAL ADVOCATE GENERAL)
________________________________________________________________________
       This petition coming on for orders this day, Hon'ble Mr. Justice Tarlok





Singh Chauhan, passed the following:
                   ORDER

Notice. Mr. Adarsh Kumar Sharma, learned AdditionalAdvocate

appears and waives service of notice on behalf of the respondent.

2. Heard. The execution petition is disposed of with a direction to the

respondents to comply with the judgment passed by this Court in CWP No.

382 of 2019, titled as Naresh Kumar Vs. State of H.P.& Others decided on

28.02.2019 and compliance report be filed within a period of six weeks.

For compliance, list on 21.09.2022

                                              (Tarlok Singh Chauhan)





                                                            Judge





    August 10, 2022                           ( Chander Bhusan Barowalia )
     (ravinder)                                Judge




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