Sh. Shankar Dass vs Unknown
2021 Latest Caselaw 4935 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA




                                                      .

               ON THE 6th DAY OF OCTOBER, 2021

                           BEFORE





         HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN

                             &

             HON'BLE MR. JUSTICE SATYEN VAIDYA



         Between:-
                   r       to
               EXECUTION PETITION No. 100 of 2021.



         BIRI SINGH, S/O LATE

         SH. SHANKAR DASS, R/O
         VILLAGE BADGAON, P.O. TUNGAL,
         TEHSIL KOTLI, DISTRICT
         MANDI, H.P.                  ......PETITIONER



         (BY SH. H.R. BHARDWAJ,
         ADVOCATE)




         AND

    1.   HIMACHAL ROAD TRANSPORT





         CORPORATION THROUGH ITS
         MANAGING DIRECTOR, SHIMLA,
         SHIMLA-3.





    2.   THE REGIONAL MANAGER
         HRTC, MANDI, DISTRICT MANDI.

    3.   THE FINANCIAL ADVISOR AND
         CAO, HRTC, HEAD OFFICE, SHIMLA-3.

                                        ......RESPONDENTS

         ( BY MS. SHUBH MAHAJAN,ADVOCATE)




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                 This petition coming on for           orders this day,




                                                              .

    Hon'ble Mr. Justice Tarlok Singh Chauhan, passed the

    following:





                             ORDER

The execution petition is disposed of with a

direction to the respondents to comply with the judgment

dated 02.11.2020 passed by this Court in CWP No.1950 of

2020 titled 'Biri Singh versus Himachal Road

Transport Corporation and others' and compliance

affidavit be filed within six weeks.

2. For compliance, list on 17.11.2021.

(Tarlok Singh Chauhan)

Judge

(Satyen Vaidya) Judge

6th October, 2021.

(krt)