Mandeep Singh vs Unknown
2021 Latest Caselaw 4920 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
              ON THE 05th DAY OF OCTOBER 2021




                                                       .
                         BEFORE





        HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN
                           &





          HON'BLE MS. JUSTICE JYOTSNA REWAL DUA

             EXECUTION PETITON No. 389 of 2021





      Between:-

      MANDEEP SINGH
      SON OF SHRI PAL SINGH,

      R/O VILLAGE KANGANWAL,

      P.O. PLASI KALAN,
      TEHSIL NALAGARH,
      DISTRICT SOLAN, H.P.
                                        .....PETITIONER


      (BY SH. KAMAL JEET SHARMA, ADVOCATE)

      AND




    1. HIMACHAL PRADESH





       STATE ELECTRICITY BOARD LTD.
       THROUGH ITS EXECUTIVE DIRECTOR (PERSONAL)
       VIDYUT BHAWAN SHIMLA.





    2. HPSEBL,
       SOUTH ZONE,
       THROUGH CHIEF ENGINEER
       (OPERATION), VIDYUT BHAWAN,
       SHIMLA H.P.

    3. SUPERINTENDING ENGINEER,
       OPERATION CIRCLE,
       POWER HOUSE ROAD SOLAN, H.P.
                                       .....RESPONDENTS




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     (MR. TARA SINGH CHAUHAN, ADVOCATE )
____________________________________________________

           This petition coming on for order this day, Hon'ble Ms.




                                                                .

    Justice Tarlok Singh Chauhan passed the following:

                            ORDER

Notice. Mr. Tara Singh Chauhan Advocate, appears

and waives service of notice on behalf of the respondents.

The execution petition is disposed of with a direction to

the respondents to comply with the order in light of the

judgment dated 25.03.2021 passed in CWP No.1499/2021,

titled as Mandeep Singh Vs. Himachal Pradesh State

Electricity Board Limited and others and file compliance

affidavit within a period of four weeks from today. Pending

miscellaneous application(s), if any, shall also stand disposed

of.

List for compliance on 12.11.2021.

( Tarlok Singh Chauhan ) Judge

( Jyotsna Rewal Dua ) Judge

October 05, 2021 (rohit)