RSA/388/2004
2021 Latest Caselaw 2845 HP

RSA Nos. 388 and 390 of 2004

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12.05.2021 Present: Mr. K.D. Sood, Senior Advocate, with Mr. Sanjeev Sood, Advocate, for the appellant(s) in both the appeals.

Respondents No. 1(a) to 1(d) in RSA No. 388 of 2004 and respondents No. 1(a) to 1(d) and 2(a) to 2(d) in RSA No. 390 of 2004 are ex parte.

(Through Video Conferencing)

With the consent of learned counsel appearing for the

representing parties, the matter was taken up today. As the same

requires some more clarifications, on the request of Mr. K.D.

Sood, learned Senior Counsel, the matter is ordered to be listed

for further hearing on 17.06.2021.

Released as a "Judgment Reserved Case".

           May 12, 2021                               (Ajay Mohan Goel),





               (BSS)                                        Judge