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CRMPM/853/2021
2021 Latest Caselaw 2836 HP

Citation : 2021 Latest Caselaw 2836 HP
Judgement Date : 7 May, 2021

Himachal Pradesh High Court
CRMPM/853/2021 on 7 May, 2021
Bench: Anoop Chitkara

Cr. MP(M) No. 853 of 2021

.

07.05.2021 Present: Mr. G.R. Palsra, Advocate, for the petitioner.

Mr. Nand Lal Thakur, Additional Advocate General, with Mr. Rajat Chauhan, Law Officer, for the respondent-State.

Through Video Conferencing

Arguments heard. Judgment reserved. 

                            r       to            (Anoop Chitkara)
                                                      Judge

             May 07, 2021
              (R.Atal)

 
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