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CRMPM/684/2021
2021 Latest Caselaw 2829 HP

Citation : 2021 Latest Caselaw 2829 HP
Judgement Date : 7 May, 2021

Himachal Pradesh High Court
CRMPM/684/2021 on 7 May, 2021
Bench: Anoop Chitkara

Cr.MP(M) No.684 of 2021 a/w Cr.MP(M) No.778 & Cr.MP(M) No.779 of 2021

.

07.05.2021 Present: Mr. Deepak Kaushal, Advocate, for the petitioner, in Cr.MP(M) No.684/2021.

Mr. Karan Singh Kanwar, Advocate, for the petitioners, in Cr.MP(M) Nos.778 & 779 of 2021.

Mr. Nand Lal Thakur, Addl. A.G., Mr. Amit Dhumal, Dy. A.G. and Mr. Manoj Bagga, Asstt. A.G., for the respondent/State.

Through video conference r to Arguments heard. Judgment reserved.

(Anoop Chitkara) Judge May 7, 2021 (KS)

 
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