Citation : 2021 Latest Caselaw 2806 HP
Judgement Date : 5 May, 2021
Cr.MP(M) No.607 of 2021
.
05.05.2021 Present: Mr. Rajesh Kumar Parmar, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, for the respondent/
State.
Proceedings convened through video conference
Arguments heard. Judgment reserved.
(Anoop Chitkara)
r Judge
May 5, 2021 (KS)
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