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CWP/836/2017
2021 Latest Caselaw 2453 HP

Citation : 2021 Latest Caselaw 2453 HP
Judgement Date : 24 March, 2021

Himachal Pradesh High Court
CWP/836/2017 on 24 March, 2021
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

CWP No. 836 of 2017

24.03.2021 Present: Mr. Vinod Thakur, Mr. Vikas Rathore, Addl. A.Gs.

with Mr. J. S. Guleria and Mr. Bhupinder Thakur, Dy. A.Gs., for the petitioners.

.

Mr. P. P. Chauhan, Advocate, for the respondent.

Learned counsel for the petitioner has placed on

record copies of orders that have been passed in similar

matter, clearly declining the stay of the operation of

judgment passed by the learned Tribunal. Confronted with

this, learned Additional Advocate General prays for and is

granted a week's time to obtain instructions.

List on 30.03.2021.

(Tarlok Singh Chauhan) Judge

(Chander Bhusan Barowalia) Judge

March 24, 2021 (Sanjeev)

 
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