COPC/8/2021
2021 Latest Caselaw 2413 HP

COPC No. 8 of 2021

22.03.2021 Present: Mr. Prem P. Chauhan, Advocate for the petitioners.

.

Mr. Avinash Jaryal, Advocate for the respondent.

As per report of the Registry, respondent stands

served.

Mr. Avinash Jaryal, learned Counsel has appeared

and filed memo appearance on behalf of the respondent. He

submits that power of attorney shall be filed within two weeks.

The Court stands informed that the operation of the

judgment, purported non-compliance of which led to filing of this

contempt petition, has not yet been complied with in letter and

spirit.

On the request of learned Counsel for the

respondent, the case is ordered to be listed on 30.04.2021 to

enable him to have instructions.

(Ajay Mohan Goel) Judge March 22, 2021 (narender)