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CARBA/1/2020
2021 Latest Caselaw 2226 HP

Citation : 2021 Latest Caselaw 2226 HP
Judgement Date : 17 March, 2021

Himachal Pradesh High Court

CARBA/1/2020 on 17 March, 2021

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

C.Arb. Appeal No.1 of 2020 a/w OMP No.120 of 2020 in Ex.Pet No.8 of 2018.

.

17.03.2021 Present: Mr. Shashi Shirshoo, Central Government Counsel, for the

appellant.

Mr. Rakesh Thakur, Advocate, for the respondent.

OMP No. 120 of 2020 in Ex.Pet. No.8/2018.

Mr. Rakesh Thakur, Advocate, for the applicant/Decree Holder.

Mr. Shashi Shirshoo, Central Government Counsel, for the judgment debtor.

List on 31.03.2021, as prayed for.

(Tarlok Singh Chauhan), Judge

17th March, 2021. (Chander Bhusan Barowalia)

(GR) Judge.

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