Citation : 2021 Latest Caselaw 2214 HP
Judgement Date : 17 March, 2021
IN THE HIGH COURT OF HIMACHAL PRADESH,
SHIMLA.
Ex. Petition No. 01 of 2021
.
in
CWP No. 1493 of 2018.
Decided on: 17.03.2021
Bhupinder Singh ...Petitioner.
Versus
Himachal Road Transport Corporation and another
...Respondents.
___________________________________________________________________
Coram:
Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
Hon'ble Mr. Justice Chander Bhusan Barowalia, Judge.
Whether approved for reporting? 1 No
For the Petitioner: Mr. Shivendra Singh, Advocate.
For the Respondents: Mr. Shyam Singh Chauhan, Advocate.
_________________________________________________________
Justice Tarlok Singh Chauhan, J.(Oral)
Learned counsel for the petitioner states
that cheque towards the costs of Rs.10,000/ has been
issued today in favour of the petitioner in compliance to
the previous order. Therefore, no further orders are
required to be passed.
(Tarlok Singh Chauhan) Judge
(Chander Bhusan Barowalia) 17 March, 2021.
th Judge (GR)
Whether reporters of the local papers may be allowed to see the judgment? yes
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