Date Of Decision: March 10 vs H.P. Housing & Urban Development ...
2021 Latest Caselaw 2017 HP

        IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.




                                                                         .
                                        CWP No. 2176 of 2018





                               Date of decision: March 10, 2021.
    M/S Trilok Chand & Co.                          .....Petitioner.





                               Versus
    H.P. Housing & Urban Development Authority & anr.        .....Respondents.


    Coram
    The Hon'ble Mr. Justice Ravi Malimath, Judge.




    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge.
    Whether approved for reporting?1

    For the petitioner         :        Ms. Richa Sharma, Advocate, vice
                                        Mr. Surinder Saklani, Advocate.

    For the respondents        :        Mr. Avinash Jaryal, Advocate, vice
                                        Mr. Amit Singh Chandel, Advocate.


    Ravi Malimath, Judge (Oral)

Petitioner's counsel seeks permission to withdraw the petition.

In view of the submission made, the writ petition is

dismissed as withdrawn.

( Ravi Malimath ) Judge

( Jyotsna Rewal Dua ) Judge 10th March, 2021 (vs/rohit)

Whether the reporters of the local papers may be allowed to see the Judgment?