Citation : 2021 Latest Caselaw 2931 HP
Judgement Date : 21 June, 2021
Cr. MP(M) No. 1022 of 2021
.
21.06.2021 Present: Mr. Nimish Gupta, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, for the respondent.
Through Video Conferencing
Arguments heard. Judgment reserved.
June 21, 2021 (R.Atal) r to (Anoop Chitkara) Judge
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