COPC/131/2021
2021 Latest Caselaw 3301 HP

COPC No.131 of 2021 a/w COPCs No.94, 135 and 140 of 2021

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29.07.2021 Present: Mr. Sanjeev Bhushan, Sr. Advocate, with Mr. Rajesh Kumar, Advocate, for the petitioners, in all the petitions.

Mr. K.D. Shreedhar, Sr. Advocate, with Ms. Shreya Chauhan, Advocate, for the respondents, in all the petitions. (through video conferencing).

r to The Court stands informed that operation of

the judgment(s) passed by this Court, purported non-

compliance whereof has resulted in filing of these

contempt petitions, stands assailed before Hon'ble

Supreme Court of India and operation of the

judgment(s) stands stayed.

In these view of the matter, as prayed for,

hearing in these petitions is deferred by six weeks.

List thereafter.

(Ajay Mohan Goel) Judge July 29, 2021 (Rishi)