CWPOA/1872/2020
2021 Latest Caselaw 3224 HP

CWPOA No. 1872/2020

24.7.2021 Present: Mr. Anil Bansal, Advocate, for the petitioner.

.

Mr. Ajay Vaidya, Sr. Addl. A.G. for the respondents­ State.

Mr. Angrez Kapoor, Advocate, for respondent No.2.

(Through Video Conferencing)

Reply filed on behalf of respondent No.2 in the open

Court is taken on record. Learned counsel for the respondents

jointly state that the issue in question is no longer res integra in

view of the judgment rendered by learned Single Judge of this

Court in CWPOA No.19/2019, titled as Sudha Batta vs.

Himachal Pradesh Staff Selection Commission & ors. Dated

2.11.2020.

Confronted with this, learned counsel for the

petitioner prays for and is granted two days' time to obtain

instructions.

List on 27.7.2021.

(Tarlok Singh Chauhan) Judge

(Satyen Vaidya) Judge 24.7.2021 (pankaj)