Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

CRMPM/180/2021
2021 Latest Caselaw 741 HP

Citation : 2021 Latest Caselaw 741 HP
Judgement Date : 29 January, 2021

Himachal Pradesh High Court

CRMPM/180/2021 on 29 January, 2021

Bench: Anoop Chitkara

CrMP(M) No.180 of 2021

29.1.2021 Present: Mr. Manoj Pathak, Advocate, for the petitioner.

.

Mr. Ajay Vaidya, Sr. Additional Advocate General with Mr. Sudhir Bhatnagar, Additional Advocate General and M/s Seema Sharma, Narinder Singh Thakur & Mr. Kamal Kant, Deputy Advocates

General and Manoj Bagga, Assistant Advocate General for respondent-State.

(Through Video Conference)

r to Arguments heard. Judgment reserved.

(Anoop Chitkara )

Vacation Judge

29.1.2021 (tarun)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs