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CMP/280/2021
2021 Latest Caselaw 352 HP

Citation : 2021 Latest Caselaw 352 HP
Judgement Date : 6 January, 2021

Himachal Pradesh High Court
CMP/280/2021 on 6 January, 2021
Bench: L. Narayana Swamy, Anoop Chitkara

CWP No.5998 of 2020.

.

06.01.2020 Present: Mr. Vinay Sharma, Advocate for the petitioner.

Mr. Vikas Rajput, Advocate, for the

respondents.

(Through video conferencing)

CMP No. 280 of 2021.

The petitioner has filed this application for

correction of name of the petitioner in the cause title of

the petition as the same has wrongly been mentioned due

to typographical mistake as Vishal Choudhary, whereas his

correct name is Vijay Kumar. The application, for the

reasons stated therein, is allowed. Consequently, the

name of the petitioner is ordered to be substituted as

'Vijay Kumar' instead of 'Vishal Choudhary'. Registry is

also directed to make necessary corrections in the cause

title of the petition as well as in the judgment. Amended

memo as filed be taken on record. The application stands

disposed of.

(L. Narayana Swamy), Chief Justice.


                                              (Anoop Chitkara),
             January 06, 2020 (ps)                  Judge.





 

 
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