Decided On: 1St January vs Himachal Road Transport ...
2021 Latest Caselaw 17 HP

         IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                                             Execution Petition No.204 of 2020




                                                                               .
                                             in CWP No.3022 of 2020





                                Decided on: 1st January, 2021
    __________________________________________________________________
    Puran Singh





                                                         ......Petitioner
                            Versus
    Himachal Road Transport Corporation and others
                                                                                 ...Respondents





    __________________________________________________________________
    Coram
    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge
    The Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge

    1 Whether     approved for reporting?

    ______________________________________________________
    For the petitioner:                        Mr. H.R. Bhardwaj, Advocate.
    For the respondents:                       Mr. Sanjeev Kumar, Advocate vice
                                               Mr. Vikas Rajput, Advocate.



                                               THROUGH VIDEO CONFERENCING

    Tarlok Singh Chauhan, Judge                    (Oral)

Notice. Mr. Sanjeev Kumar, Advocate appearing

vice Mr. Vikas Rajput, learned Standing Counsel, appears

and waives service of notice on behalf of the respondents.

2. The instant execution petition is disposed of

with a direction to the respondents to comply with

judgment dated 21.08.2020 passed by this Court in CWP

No.3022 of 2020, titled Puran Singh Versus HRTC and

1 Whether reporters of Local Papers may be allowed to see the judgment?

others, within a period of eight weeks from today and report

.

compliance to this Court on or before 05.03.2021.

(Tarlok Singh Chauhan) Judge

(Jyotsna Rewal Dua)

Judge January 01, 2021 (V.Himalvi/Mukesh)