Bal Ram vs State Of H.P. And Others
2021 Latest Caselaw 1190 HP

        IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                                  LPA No. 85 of 2020




                                                                         .
                                  Decided on: 23.02.2021





    __________________________________________________________________

    Bal Ram                                                         ....Appellant
                                      Versus





    State of H.P. and others                    ......Respondents
    __________________________________________________________________
    Coram





    The Hon'ble Mr. Justice Sureshwar Thakur, Judge.
    The Hon'ble Mr. Justice Chander Bhusan Barowalia, Judge.
    1 Whether    approved for reporting?

    ______________________________________________________

    For the appellant:                        Mr. Kush Sharma, Advocate.


    For the respondents:                      Mr. Hemant Vaid and Mr. Ashwani
                                              Sharma, Addl. AGs with Mr. Vikrant


                                              Chandel and Mr. Narinder Guleria,
                                              Dy. AGs, for respondents No. 1 to 4.
    Sureshwar Thakur, Judge.                 (oral)

The learned counsel for the appellant, seeks

permission of this Court, to, withdraw the extant appeal.

Permission granted. Accordingly, the extant appeal is dismissed, as

withdrawn. However, liberty reserved to the appellant, to move a

review petition, before the learned single Bench concerned, seeking

therethrough, review of the verdict, made on 07.05.2018, upon,

CWP No. 7578 of 2012.

Whether reporters of Local Papers may be allowed to see the judgment?

2. It is permissible for the learned counsel for the

appellant to argue that the benefit of Section 14, of, the Limitation

.

Act, be bestowed upon him. All pending application(s) stand(s)

disposed of.

                                               (Sureshwar Thakur)
                                                     Judge



    23rd February, 2021
         (raman/virender)
                         r         to   (Chander Bhusan Barowalia)
                                                  Judge