CWP/370/2021
2021 Latest Caselaw 1081 HP

CWP No. 370 of 2021

12.02.2021 Present : Mr. Aasheesh Patial, Advocate, for the petitioner.

Mr. Hemant Vaid and Mr. Arvind Sharma, Addl.

.

A.Gs. with Mr. R.R. Rahi and Mr. Amit Dhumal, Dy.

A.Gs., for the respondents.

(Through Video Conferencing)

In compliance to the judgment dated

08.01.2021, the respondents have placed on record

written instructions alongwith order dated 06.02.2021

transferring the petitioner from Govt. Ayurvedic Health

Centre Khani, District Chamba to Govt. Ayurvedic Health

Centre Devi Dehra, District Chamba against vacant post

with TTA and JT with immediate effect.

In view of this, the judgment stands complied

with, therefore, no further order is required to be passed.

The matter is accordingly closed.

(Jyotsna Rewal Dua) Judge 12th February, 2021

(sanjeev)