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CR.A/614/2008
2021 Latest Caselaw 3473 HP

Citation : 2021 Latest Caselaw 3473 HP
Judgement Date : 3 August, 2021

Himachal Pradesh High Court
CR.A/614/2008 on 3 August, 2021
Bench: Anoop Chitkara

Cr. Appeal No.614 of 2008

.

03.08.2021 Present: Mr. Nand Lal Thakur, Addl. A.G., Mr. Kunal Thakur, Dy. A.G., Mr. Ram Lal

Thakur, Asstt. A.G. and Mr. Sunny Dhatwalia, Asstt. A.G., for the appellant/ State.

Mr. Bhuvnesh Sharma, Advocate, for the respondent.

Though video conference.

Arguments heard. Judgment reserved.




                      August 3, 2021 (KS)
                                        r             to                       (Anoop Chitkara)
                                                                                     Judge










 

 
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