Citation : 2021 Latest Caselaw 2737 HP
Judgement Date : 24 April, 2021
Cr. MMO Nos. 67 and 58 of
.
24.04.2021 Present: Mr. Sandeep Dutta, Advocate, for the petitioner(s).
Mr. Nand Lal Thakur, Additional Advocate General, with Mr. Rajat Chauhan, Law Officer, for the
respondents-State.
Through Video Conferencing
Arguments heard. Judgment reserved.
April 24, 2021
r to (Anoop Chitkara)
Judge
(R.Atal)
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