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United India Insurance Company Ltd vs Rukaiyabibi Mohmad Yusuf Lala
2026 Latest Caselaw 1241 Guj

Citation : 2026 Latest Caselaw 1241 Guj
Judgement Date : 14 March, 2026

[Cites 1, Cited by 0]

Gujarat High Court

United India Insurance Company Ltd vs Rukaiyabibi Mohmad Yusuf Lala on 14 March, 2026

                                                                                                                   NEUTRAL CITATION




                       C/FA/1414/2022                                       CONCILIATION ORDER DATED: 14/03/2026

                                                                                                                    undefined




                           IN THE HIGH COURT LEGAL SERVICES COMMITTEE, AHMEDABAD
                                           BEFORE THE LOK ADALAT


                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                                         ON THIS 14TH DAY OF MARCH, 2026


                          CONCILIATORS PRESENT: HONOURABLE MR.JUSTICE D. M. VYAS
                                                         AND
                                                          CONCILIATOR - MR. APURVA SHARAD VAKIL
                                                         (LD. DESIGNATED SENIOR ADVOCATE)

                                                R/FIRST APPEAL NO. 1414 of 2022


                           1     UNITED INDIA INSURANCE
                                 COMPANY LTD
                                 THROUGH AUTHORISE
                                 SIGNATORY
                                 REGIONAL OFFICE, 6TH
                                 FLOOR,
                                 UNITED INDIA BHAVAN,
                                 ASHRAM ROAD,
                                 AHMEDABAD

                                                                                                    Appellant(s)
                                                              VERSUS

                           1     RUKAIYABIBI MOHMAD                    2    ZAKIR HUSSAIN MOHMAD
                                 YUSUF LALA                                 YUSUF LALA
                                 RESD AT RANAVADIYA NI                      RESD AT RANAVADIYA NI
                                 FALI                                       FALI
                                 NR PADHEDA MASJID                          NR PADHEDA MASJID
                                 MOT VHORVAD                                MOT VHORVAD
                                 HIMMATNAGAR                                HIMMATNAGAR
                                 DIST SABARKANTHA                           DIST SABARKANTHA
                           3     JATIN VASANTLAL MEVADA                4    SAMPATLAL MITHALAL JAIN
                                 RESD AT PATHVADA                           RESD AT B-1 STERLING
                                 TAL DEESA                                  CITY APARTMENT



                                                              Page 1 of 3

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                                                                                                                    NEUTRAL CITATION




                       C/FA/1414/2022                                       CONCILIATION ORDER DATED: 14/03/2026

                                                                                                                    undefined




                                 DIST BANASKANTHA                           NR SHAHIBAUG DAFNALA
                                                                            SHAHIBAUG AHMEDABAD
                            5    PUSHPENDRASINH                        6    THE ORIENTAL INSURANCE
                                 BALDEVSINH CHHABRA                         CO. LTD.
                                 RESD AT STATION ROAD                       AT 1ST FLOOR SHREEJI
                                 NAKODANAGAR                                SHOPPING CENTRE
                                 WARD NO 14 DIST                            OPP CIVIL HOSPITAL
                                 RAJSAMAND                                  NR S T BUS STOP
                                 STATE RAJASTHAN                            HIMATNAGAR DIST
                                                                            SABARKANTHA

                                                                                                   Defendant(s)
                       ==========================================================

Appearance:

MR TANMAY B KARIA(6833) for the Appellant(s) No. 1 MR PALAK H THAKKAR(3455) for the Defendant(s) No. 6 MR R.K.MANSURI(3205) for the Defendant(s) No. 1,2 RULE SERVED for the Defendant(s) No. 4,5

==========================================================

CONCILIATION ORDER

1. With the consent of the parties, this matter was taken up for hearing in the Lok Adalat.

2. Learned advocate for the appellant has tendered withdrawal pursis which is taken on record. He seeks permission to withdraw the appeal as per the pursis.

3. Permission as prayed for is granted. In view of the pursis submitted by learned advocate for the appellant, this appeal stands disposed of as withdrawn. Connected civil application, if any, shall stand disposed of.

NEUTRAL CITATION

C/FA/1414/2022 CONCILIATION ORDER DATED: 14/03/2026

undefined

4. Since the appeal is withdrawn, the award amount, if any, lying with the bank in the form of FDs/ lying either with the Tribunal or with the Nazir Branch of the Tribunal may be disbursed in favour of the claimant/s after due verification by way of RTGS.

5. Necessary Court fees, if any, be refunded to the appellant, as per the provisions of Section 21(1) of the Legal Services Authority Act, 1987.

6. The order passed in this appeal shall not be treated as precedent in any other matter including any case arising out of the same incident.

7. The Registry is directed to transmit the record and proceedings to the Tribunal forthwith, if any.

(D. M. VYAS, J) CONCILIATOR

(A. S. VAKIL, SENIOR ADVOCATE)) CONCILIATOR

PD

 
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