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Ketankumar Bhagvatlal Modi vs Rajeev Chhabra Deputy Commissioner Of ...
2026 Latest Caselaw 562 Guj

Citation : 2026 Latest Caselaw 562 Guj
Judgement Date : 16 February, 2026

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Gujarat High Court

Ketankumar Bhagvatlal Modi vs Rajeev Chhabra Deputy Commissioner Of ... on 16 February, 2026

Author: A.S. Supehia
Bench: A.S. Supehia
                                                                                                       NEUTRAL CITATION




                             C/SCA/1626/2025                             ORDER DATED: 16/02/2026

                                                                                                        undefined




                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                      R/SPECIAL CIVIL APPLICATION NO. 1626 of 2025
                       ==========================================================
                                     KETANKUMAR BHAGVATLAL MODI
                                                   Versus
                        RAJEEV CHHABRA DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
                                         2(1)(1) VADODARA & ANR.
                       ==========================================================
                       Appearance:
                       KRUTARTH K DESAI(9662) for the Petitioner(s) No. 1
                       MR RUTVIJ R PATEL(10615) for the Respondent(s) No. 1,2
                       ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
                               and
                               HONOURABLE MR. JUSTICE PRANAV TRIVEDI

                                                     Date : 16/02/2026

                                               ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

Mr. A.N. Anjaria, learned advocate on behalf of Mr. Krutarth Desai, learned advocate appearing for the petitioner, on instructions, withdraws the present petition.

The petition stands disposed of as withdrawn.

(A. S. SUPEHIA, J)

(PRANAV TRIVEDI,J) SAJ GEORGE/DB/25

 
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