Shaikh Gulamahmed Gulamali vs State Of Gujarat
2026 Latest Caselaw 542 Guj

Citation : 2026 Latest Caselaw 542 Guj
Judgement Date : 12 February, 2026

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Gujarat High Court

Shaikh Gulamahmed Gulamali vs State Of Gujarat on 12 February, 2026

                                                                                                                    NEUTRAL CITATION




                             C/SCA/1856/2026                                         ORDER DATED: 12/02/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                     R/SPECIAL CIVIL APPLICATION NO. 1856 of 2026

                      ==========================================================
                                                SHAIKH GULAMAHMED GULAMALI
                                                           Versus
                                                  STATE OF GUJARAT & ANR.
                      ==========================================================
                      Appearance:
                      MR. ANAS I BHOHARIA(16277) for the Petitioner(s) No. 1
                      MR. SOEB R. BHOHARIA(2205) for the Petitioner(s) No. 1
                      DR VENUGOPAL PATEL AGP for the Respondent(s) No. 1
                      MR PRADIP D BHATE(1523) for the Respondent(s) No. 2
                      ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

                                                             Date : 12/02/2026

                                                              ORAL ORDER

After some submissions, learned advocate for the petitioner submits that he may be permitted to withdraw the present Special Civil Application with a liberty to move appropriate application before the learned Trial Court on the expiry of the passport.

Permission is granted with the aforesaid liberty. The present Special Civil Application is dismissed as withdrawn.

(ANIRUDDHA P. MAYEE, J.) KAUSHIK D. CHAUHAN