Ritaben Ramanbhai Patel vs Milind ...
2026 Latest Caselaw 531 Guj

Gujarat High Court

Ritaben Ramanbhai Patel vs Milind ... on 12 February, 2026

Author: Bhargav D. Karia

Bench: Bhargav D. Karia

                                                                                                                   NEUTRAL CITATION




                              C/MCA/2690/2025                                       ORDER DATED: 12/02/2026

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                           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/MISC. CIVIL APPLICATION (FOR CONTEMPT) NO.
                                          2690 of 2025
                           In R/SPECIAL CIVIL APPLICATION/7144/2024
                       =================================================
                                   RITABEN RAMANBHAI PATEL
                                              Versus
                                             MILIND
                       TORAWANE,SECRETARY,IAS,SECRETARY,PANCHAYAT,RU
                       RAL HOUSING AND RURAL DEVELOPMENT DEPARTMENT
                                             & ORS.
                       =================================================
                       Appearance:
                       MR VAIBHAV A VYAS(2896) for the Applicant(s) No. 1
                       MS PRACHI UPADHYAY(5857) for the Applicant(s) No. 1
                       MS SHRUNJAL SHAH AGP for the Respondent(s)
                       =================================================
                       CORAM:HONOURABLE MR. JUSTICE BHARGAV D.
                              KARIA
                              and
                              HONOURABLE MR.JUSTICE L. S. PIRZADA

                                                        Date : 12/02/2026

                                                               ORAL ORDER

(PER : HONOURABLE MR. JUSTICE BHARGAV D. KARIA)

Heard learned advocate Ms.Prachi Upadhyay for the

applicant and learned Assistant Government Pleader

Ms.Shrunjal Shah for the respondents.

Learned advocate Ms. Prachi Upadhyay for the

applicant, under instructions, submitted that the payment

NEUTRAL CITATION

C/MCA/2690/2025 ORDER DATED: 12/02/2026

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has been made in compliance with the order, contempt of

which is alleged.

In view of the above submission, the present

application is disposed of. Notice is discharged.

(BHARGAV D. KARIA, J)

(L. S. PIRZADA, J) DIKSHA