Rajendrasinh Jatubha Vaghela vs Deputy Collector
2026 Latest Caselaw 498 Guj

Gujarat High Court

Rajendrasinh Jatubha Vaghela vs Deputy Collector on 10 February, 2026

                                                                                                               NEUTRAL CITATION




                                C/SCA/237/2026                                 ORDER DATED: 10/02/2026

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                                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                        R/SPECIAL CIVIL APPLICATION NO. 237 of 2026

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                                                 RAJENDRASINH JATUBHA VAGHELA
                                                             Versus
                                                    DEPUTY COLLECTOR & ANR.
                       ==========================================================
                       Appearance:
                       MR SUNIL S JOSHI(2925) for the Petitioner(s) No. 1
                       MR NIKUNJ KANARA, AGP for the Respondent(s) No. 1,2
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                          CORAM:HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

                                                        Date : 10/02/2026

                                                         ORAL ORDER

1. Learned Assistant Government Pleader, Mr. Nikunj Kanara has handed over communication dated 05.02.2026 to the learned advocate for the petitioner.

2. In view of the said communication, the prayers prayed for in the present writ petition do not survive. The present writ petition is accordingly disposed of. All the contentions raised in the present writ petition are kept open.

(ANIRUDDHA P. MAYEE, J.) SALIM/