Aziz Sadik Vavkundliwala vs State Of Gujarat
2026 Latest Caselaw 438 Guj

Citation : 2026 Latest Caselaw 438 Guj
Judgement Date : 9 February, 2026

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Gujarat High Court

Aziz Sadik Vavkundliwala vs State Of Gujarat on 9 February, 2026

                                                                                                               NEUTRAL CITATION




                                C/MCA/347/2026                                  ORDER DATED: 09/02/2026

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                                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            R/MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 347 of 2026

                                          In F/SPECIAL CIVIL APPLICATION/29782/2025

                       ==========================================================
                                                   AZIZ SADIK VAVKUNDLIWALA
                                                              Versus
                                                    STATE OF GUJARAT & ORS.
                       ==========================================================
                       Appearance:
                       BHAVIN B THAKAR(9371) for the Applicant(s) No. 1
                       MR NIKUNJ KANARA, AGP for the Opponent(s) No. 1,2,3
                       ==========================================================

                          CORAM:HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

                                                        Date : 09/02/2026

                                                         ORAL ORDER

1. Heard learned advocate for the applicant.

2. Perused the averments and considered the submissions. Misc. Civil Application (for restoration) of F/Special Civil Application No. 29782 of 2025 is allowed, subject to removal of office objections within a period of one week from today, failing which, F/Special Civil Application No. 29782 of 2025 shall stand dismissed without any further reference to this Court.

(ANIRUDDHA P. MAYEE, J.) SALIM/