Shambhu Bhacha Zaru vs The Assistant Commissioner Of Income ...
2026 Latest Caselaw 435 Guj

Gujarat High Court

Shambhu Bhacha Zaru vs The Assistant Commissioner Of Income ... on 9 February, 2026

Author: A.S. Supehia

Bench: A.S. Supehia

                                                                                                             NEUTRAL CITATION




                            C/SCA/1481/2026                                    ORDER DATED: 09/02/2026

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                               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                R/SPECIAL CIVIL APPLICATION NO. 1481 of 2026
                      =============================================
                                           SHAMBHU BHACHA ZARU
                                                   Versus
                              THE ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE
                                               GANDHIDHAM
                      =============================================
                      Appearance:
                      MR PARIMALSINH PARMAR(7296) for the Petitioner(s) No. 1
                      MR MAUNIL G YAJNIK(9346) for the Respondent(s) No. 1
                      =============================================
                        CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
                              and
                              HONOURABLE MR. JUSTICE PRANAV TRIVEDI

                                                       Date : 09/02/2026

                                           ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

Learned advocate Mr.Parimalsinh Parmar, appearing for the petitioner, on instructions, seeks permission to withdraw the present writ petition.

Permission, as prayed for, is granted. The present writ petition stands disposed of as withdrawn.

Sd/-

(A. S. SUPEHIA, J)

Sd/-

(PRANAV TRIVEDI,J) MAHESH/18