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Kishorbhai (Kiranbhai ) Naranbhai ... vs The Regional Manager, Gujarat ...
2026 Latest Caselaw 433 Guj

Citation : 2026 Latest Caselaw 433 Guj
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Kishorbhai (Kiranbhai ) Naranbhai ... vs The Regional Manager, Gujarat ... on 9 February, 2026

                                                                                                            NEUTRAL CITATION




                              C/SCA/902/2026                                 ORDER DATED: 09/02/2026

                                                                                                             undefined




                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                       R/SPECIAL CIVIL APPLICATION NO. 902 of 2026
                       ================================================================
                                  KISHORBHAI (KIRANBHAI ) NARANBHAI DANGAR
                                                    Versus
                           THE REGIONAL MANAGER, GUJARAT INDUSTRIAL DEVELOPMENT
                                            CORPORATION & ORS.
                       ================================================================
                       Appearance:
                       MR K I KAZI(5030) for the Petitioner(s) No. 1
                       MR MANAV A MEHTA(3246) for the Respondent(s) No. 1,2,3
                       ================================================================
                         CORAM:HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE

                                                      Date : 09/02/2026
                                                       ORAL ORDER

By the present writ petition, the petitioner is praying to quash and set aside the orders dated 07.09.2011 and 15.04.2025 passed by respondent no.2.

Learned counsel appearing for the petitioner could not dispute the fact that the orders dated 07.09.2011 and 15.04.2025 came to be challenged by way of Special Civil Application No.8864 of 2015, which came to be disposed of as withdrawn.

In view thereof, the present petition is not maintainable and is disposed of accordingly.

Sd/-

(ANIRUDDHA P. MAYEE, J.) ABHISHEK/42

 
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