Gujarat High Court

Ranchodbhai Rajabhai Hirpara vs J P Gupta on 8 May, 2025

Author: A.S. Supehia

Bench: A.S. Supehia

                                                                                                           NEUTRAL CITATION




                            C/MCA/1246/2025                                 ORDER DATED: 08/05/2025

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/MISC. CIVIL APPLICATION (FOR CONTEMPT) NO. 1246 of 2025

                                    In R/SPECIAL CIVIL APPLICATION NO. 6169 of 2008

                     ==========================================================
                                              RANCHODBHAI RAJABHAI HIRPARA
                                                          Versus
                                                    J P GUPTA & ORS.
                     ==========================================================
                     Appearance:
                     MR.MANAN BHATT(6535) for the Applicant(s) No. 1
                     MS NIRALI SARDA, AGP for the respondents.
                     ==========================================================

                        CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
                              and
                              HONOURABLE MR.JUSTICE R. T. VACHHANI

                                                        Date : 08/05/2025

                                                   ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

Disposed of as withdrawn as requested; with a liberty to file appropriate proceedings before appropriate forum for claiming the benefits as directed by this Court in the judgment dated 13/04/2017 passed in Special Civil Application No.6169 of 2008.

(A. S. SUPEHIA, J)

(R. T. VACHHANI, J) sompura / 38