Satish Vishnubhai Patel vs Hetalben D/O Narendrasinh Popoalbhai ...
2025 Latest Caselaw 5323 Guj

Gujarat High Court

Satish Vishnubhai Patel vs Hetalben D/O Narendrasinh Popoalbhai ... on 30 June, 2025

Author: A.Y. Kogje

Bench: A.Y. Kogje

                                                                                                                  NEUTRAL CITATION




                              C/CA/2692/2025                                    ORDER DATED: 30/06/2025

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                                 IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 2692
                                                of 2025
                                  In F/FIRST APPEAL NO. 12776 of 2025

                      ==========================================================
                                          SATISH VISHNUBHAI PATEL
                                                    Versus
                                HETALBEN D/O NARENDRASINH POPOALBHAI DABHI
                      ==========================================================
                      Appearance:
                      MOKSHAY R VYAS(7453) for the Applicant(s) No. 1
                      RULE SERVED for the Respondent(s) No. 1
                      ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE A.Y. KOGJE
                               and
                               HONOURABLE MR.JUSTICE N.S.SANJAY GOWDA

                                                         Date : 30/06/2025

                                                   ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.Y. KOGJE)

1. Respondent - party-in-person Ms. Hetalben D/o Narendrasinh Popoalbhai Dabhi, is present before the Court and has not objected to the grant the delay of 23 days which is occurred in preferring an appeal against the judgment and order dated 17.12.2024 passed by the learned Family Court, Ahmedabad in Civil Miscellaneous Application No. 107/2021.

2. Accordingly, the present application is allowed and Registry is directed to list the appeal on 28.07.2025.

(A.Y. KOGJE, J)

(NSSG,J) Mehul Desai